High Courts09 Dec 2021Disposed Of
Sanjay Jain Vs Election Commission Of India And Others
Uttarakhand High Court · (2021) 12 UK CK 0106
Representation Of The People Act, 1951 — Section 43, 123
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 9 of 86
High Courts09 Dec 2021
Mahendra Pakash Garg Vs Punjab National Bank
Uttarakhand High Court · (2021) 12 UK CK 0105
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(1)
High Courts09 Dec 2021Disposed Of
Kashipur Beverages Pvt. Ltd Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0104
Excise Act, 1910 — Section 11(2)
High Courts09 Dec 2021Disposed Of
Gajendra Prasad Nautiyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0100
High Courts09 Dec 2021Disposed Of
Tarsem Singh Vs Balwant Singh Sahi
Uttarakhand High Court · (2021) 12 UK CK 0099
High Courts09 Dec 2021Disposed Of
Mahendra Kaur And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0095
Indian Penal Code, 1860 — Section 420, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts08 Dec 2021
Santosh Upadhyay & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0137
Constitution Of India, 1950 — Article 21
High Courts08 Dec 2021Allowed
Ram Avtar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0094
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts08 Dec 2021Disposed Of
Krishna Dev & Others Vs Central Bureau Of Investigation
Uttarakhand High Court · (2021) 12 UK CK 0093
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 313Probation Of Offenders Act, 1958 — Section 12
High Courts08 Dec 2021Dismissed
Sunil Kumar Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0092
National Highways Act, 1956 — Section 3D(2)
High Courts08 Dec 2021Disposed Of
Vinod Khurana Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0091
Municipal Corporation Act, 1959 — Section 506, 507
High Courts08 Dec 2021Disposed Of
Amita Sharma Vs Inspector General of Police
Uttarakhand High Court · (2021) 12 UK CK 0090
High Courts08 Dec 2021Dismissed
Dr. Vaibhav Nauriyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0089
High Courts08 Dec 2021Disposed Of
Atmaram Vs Chandra Kishore & Others
Uttarakhand High Court · (2021) 12 UK CK 0088
Uttar Pradesh Zamidari Abolition And Land Reforms Act, 1950 — Section 176
High Courts08 Dec 2021Disposed Of
Abdul Samad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0087
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
High Courts08 Dec 2021Disposed Of
Akram @ Madu Vs Uttarakhand Power Corporation Ltd. & Another
Uttarakhand High Court · (2021) 12 UK CK 0086
Electricity Act, 2003 — Section 126
High Courts08 Dec 2021Disposed Of
Mohd. Ahsan Abbasi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0085
High Courts08 Dec 2021Disposed Of
Manoj Singh Vs Nagar Palika Parishad, Nainital
Uttarakhand High Court · (2021) 12 UK CK 0082
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
High Courts08 Dec 2021Disposed Of
Kastubha Nand Joshi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0081
High Courts08 Dec 2021Dismissed
Manju Nautiyal Vs Registrar Cooperative Societies Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0080
Constitution Of India, 1950 — Article 226