High Courts13 Dec 2021Dismissed
Kapil Kumar And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0133
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 8 of 86
High Courts13 Dec 2021Disposed Of
Rizwana Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0132
Uttarakhand Urban And Country Planning And. Development Act, 1973 — Section 28(1)
High Courts13 Dec 2021Disposed Of
Rekha Devi Vs Punjab National Bank Housing Finance Ltd. & Others
Uttarakhand High Court · (2021) 12 UK CK 0131
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts13 Dec 2021Disposed Of
Subodh Kumar Vs Nagar Nigam Roorkee & Another
Uttarakhand High Court · (2021) 12 UK CK 0130
High Courts13 Dec 2021Disposed Of
Jagrati Foundation Trust Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0129
High Courts13 Dec 2021Disposed Of
Rekha Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0128
High Courts13 Dec 2021Allowed
Doctor Manoj Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0127
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Constitution Of India, 1950 — Article 21
High Courts10 Dec 2021Dismissed
Brijesh Lal Sah Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0124
High Courts10 Dec 2021Disposed Of
Sushila Vs Gagan Kumar & Others
Uttarakhand High Court · (2021) 12 UK CK 0123
Code Of Civil Procedure Code, 1908 — Order 39 Rule 3
High Courts10 Dec 2021Disposed Of
Vijay Saini & Others Vs Dr. Alaknanda Ashok
Uttarakhand High Court · (2021) 12 UK CK 0121
High Courts10 Dec 2021Disposed Of
Sandeep Kumar & Others Vs Omprakash And Others
Uttarakhand High Court · (2021) 12 UK CK 0120
High Courts10 Dec 2021Disposed Of
Sagar Dhiman And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 12 UK CK 0115
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts10 Dec 2021Disposed Of
Harish Singh Bora & Another Vs Bhupinder Kaur Aulakh & Others
Uttarakhand High Court · (2021) 12 UK CK 0114
High Courts10 Dec 2021Disposed Of
Bharat Singh And Others Vs Rajendra Mahajan And Another
Uttarakhand High Court · (2021) 12 UK CK 0112
High Courts10 Dec 2021Disposed Of
Balam Singh & Others Vs R.K. Mahajan And Another
Uttarakhand High Court · (2021) 12 UK CK 0111
High Courts10 Dec 2021Disposed Of
Rehana Vs Anand Shrivastava And Another
Uttarakhand High Court · (2021) 12 UK CK 0109
High Courts09 Dec 2021Disposed Of
Akshat Gaur & Others Vs Prashant Garg & Others
Uttarakhand High Court · (2021) 12 UK CK 0119
High Courts09 Dec 2021Disposed Of
Raman Kumar Arora & Another Vs Dr. Alaknanda Ashok
Uttarakhand High Court · (2021) 12 UK CK 0118
High Courts09 Dec 2021Dismissed
Naresh Chander Sati Vs Tina Sati
Uttarakhand High Court · (2021) 12 UK CK 0108
Hindu Marriage Act, 1955 — Section 13B
High Courts09 Dec 2021Disposed Of
Pulak Raj Mullick Vs Union Of India And Others
Uttarakhand High Court · (2021) 12 UK CK 0107
Cantonment Act, 2006 — Section 57