Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17Constitution Of India, 1950 — Article 227

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High Courts16 Dec 2021Disposed Of

M/s Ahuja Traders Through Proprietor Sh. Anil Kumar Ahuja & Others Vs M/s Edelweiss Asset Reconstruction Company Limited & Others

Uttarakhand High Court · (2021) 12 UK CK 0197

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 5, 14, 17

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High Courts16 Dec 2021Disposed Of

Devendra Singh Vs Jagdamba Prasad And Others

Uttarakhand High Court · (2021) 12 UK CK 0196

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts16 Dec 2021Disposed Of

Manish Sehgal Vs Excise Commissioner & Others

Uttarakhand High Court · (2021) 12 UK CK 0195

Uttar Pradesh Excise Act, 1910 — Section 11(1)

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High Courts16 Dec 2021Disposed Of

Sadakat Hussain & Another Vs Zila Sahkari Bank Ltd. & Another

Uttarakhand High Court · (2021) 12 UK CK 0194

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17

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High Courts16 Dec 2021Allowed

Pushpa Bharti @ Poonam Vs Devraj

Uttarakhand High Court · (2021) 12 UK CK 0193

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 11

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High Courts16 Dec 2021Allowed

Harish Nath Goswami Vs State Of Uttarakhand

Uttarakhand High Court · (2021) 12 UK CK 0175

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts15 Dec 2021Disposed Of

Paramjeet Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 12 UK CK 0192

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High Courts15 Dec 2021Allowed

Sadhana Vs Bhaskar Semwal

Uttarakhand High Court · (2021) 12 UK CK 0176

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)(ia)

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High Courts15 Dec 2021Disposed Of

Weekly Sunday Market Welfare Society Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 12 UK CK 0174

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High Courts15 Dec 2021Disposed Of

Tabussum Jahan And Five Others Vs Abdul Hafiz

Uttarakhand High Court · (2021) 12 UK CK 0173

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High Courts15 Dec 2021Disposed Of

Ankur Sagar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 12 UK CK 0171

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High Courts15 Dec 2021Allowed

Ram Avtar Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2021) 12 UK CK 0169

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts15 Dec 2021Disposed Of