High Courts02 Dec 2021Disposed Of
Mange Ram & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0030
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 11 of 86
High Courts02 Dec 2021Disposed Of
Yashpal Singh Vs State Of Uttarakhand And
Uttarakhand High Court · (2021) 12 UK CK 0029
High Courts02 Dec 2021Disposed Of
Asha Joshi Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0028
Enemy Property Act, 1968 — Section 3, 8(2)(ia)Enemy Property Rules, 2015 — Rule 5
High Courts02 Dec 2021Dismissed
M/S R.K.Mills Through Its Authorized Partner Vs Premlata Chauhan And Others
Uttarakhand High Court · (2021) 12 UK CK 0027
High Courts02 Dec 2021Disposed Of
Shubhra Khan & Another Vs Bank Of Baroda & Others
Uttarakhand High Court · (2021) 12 UK CK 0026
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14Security Interest (Enforcement) Rules, 2002 — Rule 8
High Courts02 Dec 2021Disposed Of
Fateh Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0025
High Courts02 Dec 2021Dismissed
Vipin Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0024
High Courts02 Dec 2021Disposed Of
Geeta Vs Ashok Kumar Verma
Uttarakhand High Court · (2021) 12 UK CK 0022
High Courts02 Dec 2021Disposed Of
Mahendra Singh Vs Manish Kumar
Uttarakhand High Court · (2021) 12 UK CK 0020
High Courts02 Dec 2021Disposed Of
Rajesh Sharma Vs S.A. Murugation & Another
Uttarakhand High Court · (2021) 12 UK CK 0011
High Courts02 Dec 2021Dismissed
Bhagwan Singh Khalsa Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0007
High Courts02 Dec 2021Disposed Of
Piyush Pant Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0006
Indian Penal Code, 1860 — Section 206, 365, 420, 511Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts02 Dec 2021Disposed Of
Laxmi Devi And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0005
Indian Penal Code, 1860 — Section 420, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts01 Dec 2021Dismissed
Prem Singh Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0004
Land Acquisition Act, 1894 — Section 16, 17, 48General Clauses Act, 1897 — Section 21
High Courts01 Dec 2021Disposed Of
Gulzar Vs Uttarakhand Waqf Board & Others
Uttarakhand High Court · (2021) 12 UK CK 0003
Waqf Properties Lease Rules, 2014 — Rule 6, 18(2)
High Courts01 Dec 2021Disposed Of
Ashwini Kumar Rana Vs Vinita Devi
Uttarakhand High Court · (2021) 12 UK CK 0002
Hindu Marriage Act, 1955 — Section 9
High Courts01 Dec 2021Disposed Of
Shilpa Aggarwal Vs Raghvendra Tiwari
Uttarakhand High Court · (2021) 12 UK CK 0001
Hindu Marriage Act, 1955 — Section 13(1)(a)Code Of Criminal Procedure, 1908 — Order 9 Rule 13
High Courts01 Dec 2021Allowed
Rajendra Kumar S/o Nirmal Pal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts01 Dec 2021Dismissed
Bachan Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0044
Constitution Of India, 1950 — Article 227
High Courts01 Dec 2021Disposed Of
Ramesh Lal Vs R. Minakshi Sundaram & Another
Uttarakhand High Court · (2021) 12 UK CK 0042