High Courts25 Nov 2021Partly Allowed
M/s Competent Logistics Vs Shakuntala Devi And Others
Uttarakhand High Court · (2021) 11 UK CK 0224
Motor Vehicle Act, 1988 — Section 149Code Of Civil Procedure, 1908 — Order 41 Rule 27
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 13 of 86
High Courts25 Nov 2021Dismissed
Shweta Goel Vs Punjab National Bank, Circle Officer And Another
Uttarakhand High Court · (2021) 11 UK CK 0166
High Courts25 Nov 2021Disposed Of
Narpat Lal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0164
High Courts25 Nov 2021Disposed Of
Pushpa Rautela Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0163
High Courts25 Nov 2021Disposed Of
Meera Rautela Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0162
High Courts25 Nov 2021Disposed Of
Savitri Devi Rautela Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0161
High Courts25 Nov 2021Allowed/ Dismissed
Sianand & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0158
Indian Penal Code, 1860 — Section 34, 201, 302, 323, 364, 504, 506Evidence Act, 1872 — Section 106
High Courts25 Nov 2021Allowed
Karan Yadav Vs Central Bureau Of Investigation
Uttarakhand High Court · (2021) 11 UK CK 0141
Indian Penal Code, 1860 — Section 109, 120A, 120B, 147, 148, 149, 302, 307, 326Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3Code Of Criminal Procedure, 1973 — Section 161, 161(1), 162, 162(1)
High Courts25 Nov 2021Allowed
Ravi Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0140
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 411Constitution Of India, 1950 — Article 21
High Courts25 Nov 2021Allowed
Sanjay Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0139
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 376(2)(n), 376(3), 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(1), 6
High Courts25 Nov 2021
Amit Das @ Amit Kumar Das Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0138
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts25 Nov 2021
Amar Bakshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0137
Indian Penal Code, 1860 — Section 376, 504, 506Constitution Of India, 1950 — Article 226
High Courts25 Nov 2021Disposed Of
Naseer Ahmad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0136
Indian Penal Code, 1860 — Section 120B, 420, 476, 482, 483, 486Copyright Act, 1957 — Section 51, 63Constitution Of India, 1950 — Article 226
High Courts24 Nov 2021Allowed
Kamla Kant Singh Vs Deputy Director Of Consolidation, Udham Singh Nagar And Others
Uttarakhand High Court · (2021) 11 UK CK 0179
High Courts24 Nov 2021Disposed Of
M/s ASP Sealing Products Ltd Vs Employee Provident Fund Organization And Another
Uttarakhand High Court · (2021) 11 UK CK 0178
Sick Industries Companies (Special Provisions) Act, 1985 — Section 4Employees� Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7I, 7Q, 14B, 15(2), 17, 17(5), 32BEmployees� State Insurance Corporation Act, 1948 — Section 85B
High Courts24 Nov 2021Disposed Of
Vinay Kumar Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0177
Uttarakhand Government Servant (Discipline And Appeal) Rules, 2003 — Rule 7
High Courts24 Nov 2021Dismissed
Uttam Sugar Mills Ltd Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0154
Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1953 — Section 15(1), 15(4)
High Courts24 Nov 2021Disposed Of
M/s Khan Ply And Mica Enterprises Vs District Magistrate, Nainital & Others
Uttarakhand High Court · (2021) 11 UK CK 0153
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts24 Nov 2021Disposed Of
Vijay Pal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0152
High Courts24 Nov 2021Disposed Of
Mohammad Akram Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0151