High Courts24 Nov 2021Disposed Of
Harjeet Kaur Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0150
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 14 of 86
High Courts24 Nov 2021Disposed Of
Rahul Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0149
High Courts24 Nov 2021Disposed Of
Sharda Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0148
High Courts24 Nov 2021Disposed Of
Rahul Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0147
High Courts24 Nov 2021Disposed Of
Harjindra Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0146
High Courts24 Nov 2021Disposed Of
Sarita Gupta Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0145
High Courts24 Nov 2021Disposed Of
Prem Pal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0144
High Courts24 Nov 2021Disposed Of
Truck Operators Association Haldwani Road Kichha Nainital Through Its Secretary Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0143
High Courts24 Nov 2021Allowed
Kasturi Dhyani & Others Vs Nutan Manchanda & Others
Uttarakhand High Court · (2021) 11 UK CK 0135
Motor Vehicles Act, 1988 — Section 140, 163A, 164, 165, 166, 168, 169
High Courts24 Nov 2021Allowed
Sunil Kumar Vs Presiding Officer And Another
Uttarakhand High Court · (2021) 11 UK CK 0134
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(z), 6N
High Courts24 Nov 2021Dismissed
Suniti Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0133
High Courts24 Nov 2021Dismissed
Musarrat Vs Shamima Khatoon
Uttarakhand High Court · (2021) 11 UK CK 0132
Limitation Act, 1963 — Section 5
High Courts24 Nov 2021Disposed Of
Shakuntala Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0131
High Courts24 Nov 2021Dismissed
Ranjeet Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0130
High Courts24 Nov 2021Dismissed
Pankaj Sharma Vs Roopa Sharma
Uttarakhand High Court · (2021) 11 UK CK 0129
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts24 Nov 2021Dismissed
Sunita Devi Vs Kanyawati And Others
Uttarakhand High Court · (2021) 11 UK CK 0128
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts24 Nov 2021Allowed
Rajendra Kumar S/o Nirmal Pal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts24 Nov 2021Allowed
Rajendra Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0122
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts24 Nov 2021Allowed
Suresh Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts24 Nov 2021Disposed Of
S.K. Srivastava Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0120