High Courts01 Dec 2021Disposed Of
Charan Singh & Another Vs Amit Singh Negi
Uttarakhand High Court · (2021) 12 UK CK 0039
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 12 of 86
High Courts01 Dec 2021Disposed Of
Janeshwar Vs B.M. Mishra & Others
Uttarakhand High Court · (2021) 12 UK CK 0038
Code Of Criminal Procedure, 1973 — Section 340
High Courts01 Dec 2021Disposed Of
Rakesh Kumar Vs Rupendra Dutta Sharma & Another
Uttarakhand High Court · (2021) 12 UK CK 0037
High Courts01 Dec 2021Disposed Of
Anil Saran Agrawal Vs Surendra Narayan Panday
Uttarakhand High Court · (2021) 12 UK CK 0034
High Courts30 Nov 2021Allowed
Technical Consultant & Construction Associates Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0202
High Courts30 Nov 2021Disposed Of
Rajesh Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0201
High Courts30 Nov 2021Disposed Of
Bharoshi Negi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0200
Constitution Of India, 1950 — Article 226
High Courts30 Nov 2021Dismissed
Rajiv Dhar Juyal Vs Niraj Dhar Juyal
Uttarakhand High Court · (2021) 11 UK CK 0199
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts30 Nov 2021
Amit Goyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0198
Excise Act, 1910 — Section 11(1)
High Courts30 Nov 2021Disposed Of
M/s Teleglobe Enterprises Vs Authorised Officer & Another
Uttarakhand High Court · (2021) 11 UK CK 0197
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 17
High Courts30 Nov 2021Disposed Of
Harish Prasad & Others Vs Anand Verdhan & Another
Uttarakhand High Court · (2021) 11 UK CK 0196
High Courts30 Nov 2021Disposed Of
Anvar Vs Faiyyaz & Others
Uttarakhand High Court · (2021) 11 UK CK 0195
High Courts30 Nov 2021Disposed Of
Pramod Kumar Vs Maan Singh Saini & Another
Uttarakhand High Court · (2021) 11 UK CK 0193
High Courts30 Nov 2021Dismissed
Shrvan Kumar Vs Deepak Jain & Others
Uttarakhand High Court · (2021) 11 UK CK 0192
High Courts30 Nov 2021Disposed Of
Heera Lal Raturi Vs Rakesh Kumar Kunwar & Others
Uttarakhand High Court · (2021) 11 UK CK 0191
High Courts30 Nov 2021Disposed Of
Harihs Singh Bora Vs R. Minakshi Sundram & Others
Uttarakhand High Court · (2021) 11 UK CK 0187
High Courts27 Nov 2021Disposed Of
Dr. Dipesh Mudgil Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0185
High Courts27 Nov 2021Disposed Of
Daya Lal Vs Principal Chief Conservator Of Forest & Others
Uttarakhand High Court · (2021) 11 UK CK 0184
High Courts27 Nov 2021Disposed Of
Sneha Singh Vs Union Of India & Others
Uttarakhand High Court · (2021) 11 UK CK 0180
High Courts26 Nov 2021Disposed Of
M/s B.P. Enterprises Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0159