High Courts24 Nov 2021Disposed Of
Gurpreet Kaur Vs Uttarakhand Gramin Bank & Another
Uttarakhand High Court · (2021) 11 UK CK 0119
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 15 of 86
High Courts23 Nov 2021Disposed Of
M/s Jagdamba Agro Seeds Vs Union Of India And Others
Uttarakhand High Court · (2021) 11 UK CK 0176
High Courts23 Nov 2021Disposed Of
Harjinder Kaur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0175
High Courts23 Nov 2021Allowed
Baljeet Vs Dy. Director of Consolidation/Additional Collector, Haridwar & Others
Uttarakhand High Court · (2021) 11 UK CK 0126
Uttar Pradesh Consolidation Holdings Act, 1953 — Section 1, 9A, 11, 48Constitution Of India, 1950 — Article 227
High Courts23 Nov 2021Dismissed
M/s Panchghati Construction Vs M/s Dalip Singh Adhikari And Others
Uttarakhand High Court · (2021) 11 UK CK 0125
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts23 Nov 2021Allowed
Pal Singh @ Pala @ Lakkar @Harpal Singh Vs Central Bureau Of Investigation
Uttarakhand High Court · (2021) 11 UK CK 0124
Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 216A, 302, 307, 326, 412, 414Arms Act, 1959 — Section 7, 25, 27, 27(2), 54, 59Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts23 Nov 2021Dismissed
Kuldeep Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0118
High Courts23 Nov 2021Dismissed
Subodh Kumar Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 11 UK CK 0117
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27, 106
High Courts23 Nov 2021Allowed
Bharti Airtel Services Limited Vs Directorate Of Treasuries, Pension And Entitlements
Uttarakhand High Court · (2021) 11 UK CK 0116
Arbitration And Conciliation Act, 1996 — Section 9
High Courts23 Nov 2021Disposed Of
Sushila Bisht Vs National Institute Of Open Schooling
Uttarakhand High Court · (2021) 11 UK CK 0115
High Courts23 Nov 2021Disposed Of
Prahlad Singh Vs Excise Commissioner, Uttarakhand, Dehradun And Others
Uttarakhand High Court · (2021) 11 UK CK 0114
Uttar Pradesh Excise Act, 1910 — Section 11(1)
High Courts23 Nov 2021Disposed Of
M/s Sunny Associates Gandhi Nagar Bazpur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0112
High Courts22 Nov 2021Partly Allowed
Vijay Kumar Mishra Vs Deepak Chuphal S/o Sri Vishan Singh Chuphal (Owner Of The Motor Cycle No. U.A. 05/2751) R/o Vivekanand Colony, Jakhani Tehsil And District Pithoragarh
Uttarakhand High Court · (2021) 11 UK CK 0174
Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144, 163A, 166
High Courts22 Nov 2021Allowed/ Dismissed
Suresh Chand Mathur & Others Vs Assistant Collector 1st Class/ S.D.M. Sadar Dehradun & Ors
Uttarakhand High Court · (2021) 11 UK CK 0173
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 229, 229B, 229D, 333Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Nov 2021Dismissed
Murari Lal And Another Vs Rajaram
Uttarakhand High Court · (2021) 11 UK CK 0172
Code Of Civil Procedure, 1908 — Section 11
High Courts22 Nov 2021Disposed Of
Basant Ballabh Pathak Vs Managing Director, Uttarakhand Pey Jal Sansadhan Vikas Evam Nirman Nigam And Another
Uttarakhand High Court · (2021) 11 UK CK 0171
High Courts22 Nov 2021Disposed Of
Naveen Chandra Joshi Vs Managing Director, Uttarakhand Pey Jal Sansadhan Vikas Evam Nirman Nigam And Another
Uttarakhand High Court · (2021) 11 UK CK 0170
High Courts22 Nov 2021Allowed
Krishna Kumar Bansal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 11 UK CK 0169
High Courts22 Nov 2021Dismissed
Mahadev Prasad & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 11 UK CK 0167
Constitution Of India, 1950 — Article 14, 16, 226
High Courts22 Nov 2021Disposed Of
Kailash Joshi And Another Vs State Bank Of India
Uttarakhand High Court · (2021) 11 UK CK 0111
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)