COURT ARCHIVE

Uttarakhand High Court judgments, 2026

1,115 judgments · page 2 of 56

High Courts05 Oct 2026Allowed

Mohit Ubhan Vs State Of Uttarakhand

Uttarakhand High Court · (2026) 10 UK CK 0303

Code of Criminal Procedure, 1973-Section 482, 161, 403, 235, 236, 237, 249, 273, 188Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986-Section 2/3IPC-Sections 379, 411, 457, 380, 384, 506
High Courts05 Oct 2026Disposed Of

Uttarakhand Power Corporation Ltd. & Anr. Vs M/s Goel Lightings

Uttarakhand High Court · (2026) 10 UK CK 0337

Uttarakhand Electricity Regulatory Commission (The Electricity Supply Code) Regulations, 2007-Para 3.1.3(6), Clause 2(ff)MERC (Standards of Performance of Distribution Licensees, Period for Giving Supply and Determination of Compensation) Regulations, 2014-Clause 2(s)