High Courts30 Sept 2026Dismissed
Neha Aggarwal Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6950
Transfer Act, 2017
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 4 of 56
High Courts30 Sept 2026Disposed Of
Dhananjay Nautiyal & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6967
High Courts30 Sept 2026Disposed Of
Chandrama Yadav Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6965
High Courts30 Sept 2026
Kamal Raj Vs Punjab National Bank & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6963
High Courts30 Sept 2026Disposed Of
Nandan Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6961
High Courts30 Sept 2026Disposed Of
Kamlesh Sharma & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6984
High Courts30 Sept 2026Partly Allowed
Vijay Bahadur Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6983
Indian Penal Code, 1860-Section 376(2)(i), 376Protection of Children from Sexual Offences Act, 2012-Section 3(a) read with Section 4Code of Criminal Procedure, 1973-Section 164, 161, 313
High Courts30 Sept 2026Disposed Of
Ashrafi Yadav & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6982
High Courts30 Sept 2026Dismissed
Rachna Devi Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6978
High Courts30 Sept 2026Disposed Of
Krishna & Anr. Vs District Magistrate Uttarkashi & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6977
High Courts29 Sept 2026
Brijesh Rawat Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6949
High Courts29 Sept 2026Allowed
Rekha Sahni Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6948
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 19, 20, 21, 24, 27A, 29, 37Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3(1)Criminal Procedure Code, 1973-Section 41-A
High Courts29 Sept 2026Allowed
Anit Pal Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6947
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8/20/29, 8/20, 8/21/29, 37, 19, 24, 27APrevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3(1), 9, 9(b)IPC-Section 323, 325, 504, 506, 147
High Courts29 Sept 2026Disposed Of
Pushpa Singh & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6944
High Courts29 Sept 2026Allowed
State Of Uttarakhand & Ors. Vs Smt. Heera Rathore & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6942
High Courts29 Sept 2026Dismissed
Preeti Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6941
Uttarakhand School Regulations, 2009-Regulation 10(dd) of Regulation 21 of Chapter-2
High Courts29 Sept 2026Dismissed
Jitendra Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6940
Transfer Act, 2017-Section 1(3)Income-Tax Act
High Courts29 Sept 2026Disposed Of
M/s Apex Packing Solutions Vs Dy. Commissioner, State Goods & Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6934
C.G.S.T Act / UKGST Act-Section 73, 74, 75, Sub-Section 4 and 5 of Section 75
High Courts29 Sept 2026Disposed Of
Anil Bhandari Vs Commissioner, Central Goods and Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6932
High Courts29 Sept 2026Disposed Of
Kanhiya Lal Vs Commissioner, Uttarakhand State Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6938