High Courts29 Sept 2026Disposed Of
M/s Balam Singh Vs Commissioner, State Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6937
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 5 of 56
High Courts29 Sept 2026Disposed Of
Manoj Kumar Vs Commissioner, Central Goods And Services & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6936
High Courts29 Sept 2026Disposed Of
M/s Shree Balaji Stone Industries Vs Superintendent, Central Goods And Services Tax, Ramnagar
Uttarakhand High Court · (2026) 09 UK CK 6935
High Courts29 Sept 2026Disposed Of
Saurabh Kumar & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6954
Uniform Civil Code
High Courts29 Sept 2026Disposed Of
Gulista & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6953
Constitution of India-Article 21Uniform Civil Code, Uttarakhand, 2024
High Courts29 Sept 2026Disposed Of
Jaya Lal Sharma & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6964
High Courts29 Sept 2026
Smt. Pushpa Farasi & Ors. Vs New India Insurance Company Ltd. & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6971
High Courts29 Sept 2026
Smt. Sharmila Sajwan & Ors. Vs The New India Insurance Company Ltd. & Ors.
Uttarakhand High Court · 2025 INSC 1237
Motor Vehicles Act, 1988-Section 173, 168
High Courts29 Sept 2026Dismissed
Umesh Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6985
Code of Criminal Procedure-Section 374(2), 164, 313, 161Indian Penal Code-Section 376(2), 511Protection of Children from Sexual Offences Act, 2012-Section 10
High Courts29 Sept 2026Allowed
Mukesh Thapliyal Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6980
IPC-Section 302, 394, 436, 201Indian Evidence Act, 1872-Section 27, 32(1)Cr.P.C.-Section 313
High Courts29 Sept 2026Dismissed
Vineeta & Ors. Vs Ranjana Rajguru & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6979
Indian Medicine Central Council (Minimum Standards of Education in Indian Medicine) Amendment Regulations, 2018-Regulation 2(d)Indian Medicines Central Council Act, 1970-Section 22
High Courts29 Sept 2026Dismissed
The New India Assurance Company Limited Vs Nathu Singh & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6975
Motor Vehicles Act, 1988-Section 173
High Courts29 Sept 2026Partly Allowed
Rajiv Kashyap Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6974
IPC-Sections 302, 201, 307, 34Juvenile Justice (Care and Protection of Children) Act, 2000-Sections 7A, 7-A, 15, 16, 19, 64Juvenile Justice (Care and Protection of Children) Rules, 2007-Rule 12, 12 (3) (b)
High Courts29 Sept 2026Dismissed
Kaliram Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2026) 09 UK CK 6973
Indian Penal Code-Sections 364, 302, 201, 34CrPC-Sections 200, 202Evidence Act-Section 27
High Courts29 Sept 2026Allowed
Mahant Rajgiri Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6972
Indian Penal Code-Section 302Code of Criminal Procedure, 1973-Section 313
High Courts28 Sept 2026Disposed Of
M/S Crazy Kitchen Vs Commissioner, State Goods And Services Tax, Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6939
High Courts28 Sept 2026Disposed Of
Prabhat Renu Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6957
Uttarakhand (Uttar Pradesh Recruitment of Dependants of Government Servants Dying in Harness Rules, 1974)-Rule 5(1)
High Courts28 Sept 2026Disposed Of
Dr. Satya Narayan Rao Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6952
Transfer Act
High Courts28 Sept 2026Allowed
Binder Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6969
High Courts28 Sept 2026Allowed
Yasmeen Parveen Vs Managing Director & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6968