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Uttarakhand High Court judgments, 2026

1,115 judgments · page 7 of 56

High Courts23 Sept 2026Allowed

Prem & Ors. Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 4363

IPC-Sections 148, 302, 307, 34Juvenile Justice Act, 1986-Section 2(h)Juvenile Justice (Care and Protection of Children) Act, 2000-Sections 2(k), 2(l), 7A, 15, 16, 20, 49