High Courts21 Sept 2026
Sandeep Arora & Anr. Vs Satish Tyagi & Anr.
Uttarakhand High Court · (2026) 09 UK CK 4308
CPC-Order 43 Rule 1(r)
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 8 of 56
High Courts21 Sept 2026
Sheeba & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3218
Uniform Civil Code, Uttarakhand
High Courts21 Sept 2026
Dinesh Singh Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2026) 09 UK CK 3219
High Courts18 Sept 2026
Pidilite Industries Limited Vs The Chairman, Commercial Tax Tribunal & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2704
Uttarakhand Value Added Tax Act-Entry No. 96 of Schedule II-B
High Courts18 Sept 2026
Rita Biswas & Anr. Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2707
IPC-Sections 323, 498A, 504, 506Dowry Prohibition Act-Sections 3/4Cr.P.C.-Sections 482, 125
High Courts18 Sept 2026Allowed
Rahul Pharasi & Ors. Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2713
I.P.C.-Sections 323, 504, 506
High Courts18 Sept 2026
Ramesh Chandra Yadav Vs Doiwala Sugar Company Limited & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2708
High Courts18 Sept 2026Allowed
Mohd. Mustafa Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2709
Cr.P.C.-Section 482IPC-Sections 420, 406, 506 & 120-B
High Courts18 Sept 2026
Ramesh Chandra Yadav Vs Doiwala Sugar Company Limited & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2710
High Courts18 Sept 2026Allowed
Sunita Jatav Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2711
Cr.P.C.-Section 482
High Courts18 Sept 2026
Manohar Lal alias Manohar Lal Verma & Anr. Vs Basant Lal
Uttarakhand High Court · (2026) 09 UK CK 2712
CPC-Order 26 Rule 9, 26 Rule 10, 41 Rule 27
High Courts18 Sept 2026Allowed
Ajay Jatav Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2525
Cr.P.C.-Section 482
High Courts18 Sept 2026
Laxman Singh Vs Reliance General Insurance Company Limited & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2526
High Courts18 Sept 2026
M/s Darpan Construction & Suppliers Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2527
Central/UK Goods and Services Tax, 2017-Section 63, Rule 122, 127, 100(2)
High Courts18 Sept 2026
Rajendra Singh Negi & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2529
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 64Arbitration and Conciliation Act, 1996-Section 37
High Courts18 Sept 2026
Kanchan Tamta Vs Uttarakhand Cooperative Election Tribunal & Ors.
Uttarakhand High Court · (2026) 09 UK CK 5432
High Courts18 Sept 2026
Manish Kumar Arya Vs Union Of India & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2530
High Courts18 Sept 2026
Reena Shukla Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2531
Uttarakhand Annual Transfer For Public Servants Act, 2017-Section 17(1)(b)(v)
High Courts18 Sept 2026
Gagandeep Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 5427
Constitution of India-Article 226B.N.S.-Section 109, 190, 191(3), 351(2), 352
High Courts17 Sept 2026
Jasleen Kaur Sidhu Vs Shikhar Kacker
Uttarakhand High Court · (2026) 09 UK CK 2467
Hindu Marriage Act, 1955-Section 13(1)(i-a), 13(1)(ia), 24, 25CPC-Order 11 Rule 13, Section 115, 11 Rule 12, 8 Rule 9Constitution of India-Article 142