High Courts10 Sept 2026
Durga Singh Gangola Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2071
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 10 of 56
High Courts10 Sept 2026
Minakshi Devi & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2068
Uniform Civil Code, Uttarakhand
High Courts10 Sept 2026
Gaurav Kalura Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2088
Cr.P.C.-Section 125Hindu Marriage Act, 1955-Section 7IPC-Sections 323, 504, 506 and 498-A
High Courts10 Sept 2026
Smt. Gayatri & Ors. Vs Reliance General Insurance Company Ltd & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2061
High Courts10 Sept 2026
State Of Uttarakhand & Anr. Vs Bhagwan Singh Kainthura & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2059
Merger Rules, 2002-Clause No.6
High Courts10 Sept 2026
M/s Prince Construction Company and Mohan Construction (Joint Venture) Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2056
High Courts10 Sept 2026
M/s Divergent Industries Pvt. Ltd. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2055
CGST/ UKGST Act, 2017-Section 73
High Courts10 Sept 2026Allowed
Pramod Kumar Sharma Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2012
Cr.P.C.-Section 482, 161, 207, 164IPC-Section 306, 107
High Courts10 Sept 2026
Meenakshi Rajput Vs Kapil Dev Rajput & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2010
BNSS-Section 447IPC-Sections 323, 504, 506Cr.P.C.-Section 125, 313
High Courts10 Sept 2026Allowed
Smt. Shanti Devi (since deceased) & Anr. Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2008
Provincial Small Cause Courts Act, 1887-Section 25CPC-Order XV Rule 5
High Courts10 Sept 2026
Reliance General Insurance Co. Ltd. Vs Smt. Neelam Negi & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2007
Motor Vehicles Act, 1988-Section 173, 166
High Courts10 Sept 2026
Reliance General Insurance Company Ltd. Vs Smt. Geeta Devi & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2006
High Courts09 Sept 2026
B.S.V. Girls P.G. College Vs Kumaun University Nainital & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2076
Constitution of India-Article 226
High Courts09 Sept 2026
Krishna Panwar Vs Director /Registrar Uttarakhand Cooperative Dairy Federation Limited & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2073
High Courts09 Sept 2026
Surendra Singh Vs Registrar Cooperative Society Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2065
Uttarakhand State Cooperative Societies Election Rules, 2018-Rule 50Representation of Peoples Act, 1951-Section 123
High Courts09 Sept 2026
Vishal Saini Vs State Of U.P. & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2064
Uttarakhand State Cooperative Societies Election Rules, 2018-Rule 50, Section 70Representation of Peoples Act, 1951-Section 123
High Courts09 Sept 2026
Triveni Shivhari & Anr. Vs Sanjay Vyas
Uttarakhand High Court · (2026) 09 UK CK 2063
Provincial Small Causes Court, Act-Section 25CPC-Order 1 Rule 10
High Courts09 Sept 2026Dismissed
Pradeep Thapa Vs State Of U.P. & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2087
Uttarakhand State Cooperative Societies Election Rules, 2018-Rule 12(ख), 50Representation of Peoples Act, 1951-Section 123Act, 2003-Section 20
High Courts09 Sept 2026
Mudassir Vs Cooperative Election Authority, Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2057
Uttarakhand State Cooperative Societies Election Rules, 2018-Rule 50Representation of Peoples Act, 1951-Section 123
High Courts09 Sept 2026
Rachna Bisht Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2054