High Courts09 Sept 2026
Lokesh Kumar Vs Uttarakhand Peyjal Sansadhan Vikas Evam Nirman Nigam Head Office & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2053
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 11 of 56
High Courts09 Sept 2026
Rashmi Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2052
High Courts09 Sept 2026
Azad Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2049
High Courts09 Sept 2026
Nand Kishore Garg Vs Assistant Commissioner, Central Goods and Services Tax
Uttarakhand High Court · (2026) 09 UK CK 2011
CGST Act, 2017-Section 161
High Courts09 Sept 2026Dismissed
Gopal Goenka Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 1339
BNSS-Section 528IPC-Sections 120-B, 420, 447, 467, 468, 471Cr.P.C.-Section 482
High Courts08 Sept 2026
Varun Kumar Vs State Of U.P. & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2062
Excise Act
High Courts08 Sept 2026
Roshan Singh & Ors. Vs State Of U.P. & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2090
High Courts08 Sept 2026
Taukeer Ahmed & Ors. Vs State Of U.P. & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2089
High Courts08 Sept 2026
Dharmendra Joshi Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2060
High Courts08 Sept 2026Disposed Of
M/S Zenith Event & Services Vs State of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 0946
Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2023-Regulation 31
High Courts08 Sept 2026Disposed Of
Mohammad Shakib & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 0945
Uniform Civil Code, Uttarakhand
High Courts08 Sept 2026Disposed Of
Ganesh Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 0944
High Courts08 Sept 2026Dismissed
Sunil Kumar Belwal & Ors. Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 0943
Uttarakhand Services Recruitment (Age Limit) Rules, 2014
High Courts08 Sept 2026Allowed
THDC India Ltd. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 0942
High Courts08 Sept 2026Dismissed
Rajendra Kumar Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 0941
High Courts07 Sept 2026Disposed Of
Mukesh Vs District Magistrate, Pauri Garhwal & Ors.
Uttarakhand High Court · (2026) 09 UK CK 0940
High Courts07 Sept 2026Allowed
Rajesh Kumar Pandey Vs Uttarakhand Transport Corporation & Ors.
Uttarakhand High Court · (2026) 09 UK CK 0939
High Courts07 Sept 2026Allowed
The New India Assurance Company Limited Vs Smt. Suman & Ors.
Uttarakhand High Court · (2026) 09 UK CK 0938
Motor Vehicles Act, 1988-Section 173
High Courts03 Sept 2026
Reliance General Insurance Company Limited Vs Km. Vaishnavi & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2086
Motor Vehicles Act, 1988-Section 173, 166, 163-ACode of Civil Procedure-Order 41 Rule 33
High Courts03 Sept 2026
Ankit Kumar Vs Smt. Sabbri & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2084
Code of Civil Procedure, 1908-Order 39 Rules 1 & 2