High Courts28 Sept 2026Disposed Of
Manoj Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6966
Daily Wages, Work Charge, Contract, Fixed Salary, Part Time and Adhoc Basis Regularization Rules, 2013
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 6 of 56
High Courts28 Sept 2026Disposed Of
Kapil Agarwal Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6962
High Courts28 Sept 2026Disposed Of
Bankelal Chaudhary Vs The Commissioner, Central Goods And Services Tax And Central Excise, Dehradun & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6981
High Courts28 Sept 2026
The New India Assurance Company Ltd. Vs Master Pusker & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6976
Motor Vehicles Act, 1988-Section 173, 147
High Courts25 Sept 2026Allowed
Annu & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4616
High Courts25 Sept 2026Disposed Of
Dr Sanjay Dalakoti Vs Vinay Shankar Pandey
Uttarakhand High Court · (2026) 09 UK CK 4613
High Courts25 Sept 2026Disposed Of
Tilak Ram Joshi & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4611
High Courts25 Sept 2026Disposed Of
Bhagwan Chand & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4603
High Courts25 Sept 2026Allowed
Mohammad Shakib Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4502
B.N.S., 2023-Sections 106(1), 281
High Courts24 Sept 2026Disposed Of
Usman Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 5803
B.N.S. 2023-Sections 318(4), 61(2)BNSS Act, 2023-Section 35(3)Cr.P.C.-Section 41A
High Courts24 Sept 2026
Hema Joshi Vs Chandra Shekhar Joshi
Uttarakhand High Court · (2026) 09 UK CK 4511
High Courts24 Sept 2026
Dalip Singh Vs Commissioner, State Goods And Services Tax, Dehradun, Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4510
GST Act, 2017
High Courts24 Sept 2026
Deepak Vs State Tax Officer, State Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 4508
CGST Act / UKGST Act-Section 73(9), 50, 122(2)(a), 73, 74, 75, 75(4), 75(5)
High Courts24 Sept 2026
Subhash Sana Vs Deputy Commissioner, State Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 4507
CGST Act / UKGST Act-Section 73(9), 50, 122(2)(a), 73, 74, 75, Sub-Section 4 and 5 of Section 75
High Courts24 Sept 2026
Sushanta Kumar Sana Vs Deputy Commissioner, State Goods And Services Tax
Uttarakhand High Court · (2026) 09 UK CK 4506
CGST Act / UKGST Act-Section 73(9), 50, 122(2)(a), 73, 74, 75, 75(4), 75(5)
High Courts24 Sept 2026
Sushanta Kumar Sana Vs Assistant Commissioner, State Goods And Services Tax
Uttarakhand High Court · (2026) 09 UK CK 4504
CGST Act / UKGST Act-Section 73(9), 50, 122(2)(a), 73, 74, 75, Sub-Section 4 of Section 75, Sub-Section 5 of Section 75
High Courts24 Sept 2026
M/s Shivtara Settering Services Vs Commissioner, State Tax, Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4503
Uttarakhand Goods and Services Tax Act, 2017-Section 74, 75(4)
High Courts24 Sept 2026
Yashwant Kumar Vs Uttarakhand Gramin Bank & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4501
High Courts24 Sept 2026
Mobeen Ahmad Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4500
High Courts24 Sept 2026
Harish Chandra Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4499
Uttarakhand Minor Mineral Concession Rules, 2023