High Courts05 Oct 2026Allowed
Sompal Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0334
Code of Criminal Procedure, 1973-Section 482, 156(3)IPC-Section 406, 120-B
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,115 judgments · page 3 of 56
High Courts05 Oct 2026Dismissed
Smt. Munni Devi Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0333
Cr.P.C.-Section 482, 200, 202
High Courts01 Oct 2026Partly Allowed
Haider Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 10 UK CK 0304
IPC-Section 302, 34, 304 Part I, 304 Part IICode of Criminal Procedure, 1973-Section 366, 313, 354(3), 43, 437 AIndian Evidence Act, 1872-Section 65 B
High Courts01 Oct 2026Allowed
Tilak Ram Joshi Vs State of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 10 UK CK 0338
IPC-Section 211, 376, 323, 504 and 506Cr.P.C.-Section 482, 161, 164
High Courts01 Oct 2026Dismissed
Arya Construction Company Vs Uttarakhand Rural Roads Development Agency & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0336
Constitution of India-Article 226
High Courts01 Oct 2026Partly Allowed
The New India Assurance Company Ltd. Vs Smt. Kamla Devi & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0332
High Courts30 Sept 2026Dismissed
Manish Kumar Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6946
IPC-Section 302, 307, 201, 120B, 212, 353, 427, 34Arms Act-Section 25/30, 3/25/27Gangster Act-Section 3/4
High Courts30 Sept 2026Disposed Of
Ashirwad Agro Industries & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6945
Uttarakhand Agricultural Produce Marketing (Development and Regulation) Act, 2011-Section 27(c)(ii), 27(c)(iii), 27(c)(iv), 27(c)(v), first proviso to Section 27(c)(v), 27(3)Uttarakhand Agricultural Produce Marketing (Development & Regulation) (Amendment) Act, 2012Constitution of India-Article 265
High Courts30 Sept 2026Disposed Of
X Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6943
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 3Code of Criminal Procedure, 1973
High Courts30 Sept 2026Allowed
State Of Uttarakhand & Ors. Vs Smt. Prema Badola & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6930
High Courts30 Sept 2026Disposed Of
M/s M N Medical Store Vs The Commissioner State Tax Headquarters & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6929
C.G.S.T Act/ SGST Act-Section 73, 74, 75, 75(4), 75(5)
High Courts30 Sept 2026Allowed
State Of Uttarakhand & Ors. Vs Smt. Bhawani Nautiyal & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6928
High Courts30 Sept 2026Disposed Of
M/S Madan Singh Kathayat Vs Commissioner State Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6933
High Courts30 Sept 2026Allowed
State Of Uttarakhand & Ors. Vs Prayag Datt Tiwari & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6931
High Courts30 Sept 2026Disposed Of
M/s Gopal Datt Sharma Vs The Commissioner State Tax & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6960
C.G.S.T Act/ SGST Act-Section 73, 74, 75
High Courts30 Sept 2026
Community Action through Motivation Programme Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6959
High Courts30 Sept 2026Disposed Of
Chandra Shekhar Pandey Vs State Tax Officer
Uttarakhand High Court · (2026) 09 UK CK 6958
High Courts30 Sept 2026Disposed Of
M/s Uttam Traders and Supplairs Vs The Commissioner State Tax & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6956
CGST/ UKGST Act, 2017-Section 73(9), 75(4)
High Courts30 Sept 2026Disposed Of
Dasila Dhaba Vs Commissioner Central Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6955
High Courts30 Sept 2026Dismissed
Jai Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6951
Transfer Act, 2017