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Uttarakhand High Court judgments, 2010

1,690 judgments · page 81 of 85

High Courts26 Feb 2010Dismissed

L.H. Sugar Factory Ltd. Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 02 UK CK 0064

Constitution of India, 1950 — Article 226Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 12, 12(1), 15, 15(1), 15(4)Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1954 — Rule 22