High Courts28 Dec 2010
Devi Lal Sah Vs The State of Uttarakhand
Uttarakhand High Court · (2010) 12 UK CK 0105
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 2 of 85
High Courts28 Dec 2010Allowed
Kishan Singh, Bhotiya and Maya Ram Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2010) 12 UK CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts28 Dec 2010
Narendra Kumar and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 12 UK CK 0039
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts27 Dec 2010Dismissed
Smt. Poonam and Others Vs U.P. Avas Avam Vikas Parishad and Others
Uttarakhand High Court · (2010) 12 UK CK 0150
High Courts27 Dec 2010Allowed
Bakhtawar Singh and Others Vs Deputy Director of Consolidation and Others
Uttarakhand High Court · (2011) 1 UD 127
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 229B, 4, 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 210
High Courts27 Dec 2010Dismissed
State of Uttar Pradesh (Now State of Uttarakhand) Vs Irshad
Uttarakhand High Court · (2010) 12 UK CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Evidence Act, 1872 — Section 26Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Dec 2010
Vishwajeet Majhi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 3 UC 2124 : (2011) 1 UD 17
High Courts27 Dec 2010
Varco International Pte Limited Vs The Assistant Director of Income Tax
Uttarakhand High Court · (2010) 12 UK CK 0091
Income Tax Act, 1961 — Section 142(1), 143(2), 147, 148
High Courts27 Dec 2010
Commissioner of C. Ex. Vs Vision Mattel Aids Pvt. Ltd.
Uttarakhand High Court · (2011) 264 ELT 323
Central Excise Rules, 1944 — Rule 173Q, 209ACentral Excises and Salt Act, 1944 — Section 11AC
High Courts27 Dec 2010Dismissed
Mumtaz Ahmad Vs Mohd. Usman and others
Uttarakhand High Court · (2011) 3 UC 2094 : (2011) 1 UD 84
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts24 Dec 2010Dismissed
Panwar Stone Crusher Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0195
Constitution of India, 1950 — Article 226
High Courts24 Dec 2010Dismissed
Surjeet Singh Vs State of Uttaranchal
Uttarakhand High Court · (2010) 12 UK CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 157, 207, 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts24 Dec 2010
Zubair Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0151
Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 3
High Courts24 Dec 2010
Smt. Sabnam and Another Vs District Magistrate and Another
Uttarakhand High Court · (2010) 12 UK CK 0090
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17
High Courts24 Dec 2010Dismissed
Kundan Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0089
Uttaranchal Co-operative Societies Act, 2003 — Section 34
High Courts24 Dec 2010Dismissed
State of Uttarakhand Vs Nadir Khan and Another
Uttarakhand High Court · (2010) 12 UK CK 0075
High Courts24 Dec 2010
Kalpana Chemicals Ltd. Vs Oil and Natural Gas Corporation Ltd. and Others
Uttarakhand High Court · (2010) 12 UK CK 0074
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts24 Dec 2010
Gaon Sabha Ibrahimpur Deh Vs Mahmood and Others
Uttarakhand High Court · (2010) 12 UK CK 0029
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1
High Courts24 Dec 2010Dismissed
Mohan Singh Bora Vs Union of India and others
Uttarakhand High Court · (2011) 1 UD 164
Administrative Service (Fixation of Cadre Strength) Sixth Amendment Regulations, 2004 — Regulation 8Administrative Service (Pay) Rules, 2007 — Rule 2, 3, 3(2), 9(7)
High Courts24 Dec 2010Allowed
Mahesh Chandra Joshi Vs IIIrd A.D.J. Nainital and others
Uttarakhand High Court · (2011) 1 UD 368
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21(1)(a)