High Courts22 Dec 2010Dismissed
Bhuwan Chandra Sunariya Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0134
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 4 of 85
High Courts22 Dec 2010Allowed
Sohan Singh Bisht and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0111
High Courts22 Dec 2010Dismissed
Commissioner, Customs and Central Excise Vs Uttaranchal Iron and Ispat Ltd.
Uttarakhand High Court · (2011) 266 ELT 331
Central Excises and Salt Act, 1944 — Section 3(A)
High Courts22 Dec 2010
Lok Nirman Vibhag Dainik/Karyaprabharit Union and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0093
High Courts22 Dec 2010
Abdul Gani Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0072
High Courts22 Dec 2010
Pyar Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0065
Patwari Services Rules, 1963 — Rule 5, 6Uttaranchal Government Servants (Criterion for Recruitment by Promotion) Rules, 2004 — Rule 4
High Courts22 Dec 2010Dismissed
Sunil Pawar and Others Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 12 UK CK 0051
Uttar Pradesh Reorganisation Act, 2000 — Section 76
High Courts22 Dec 2010Dismissed
Dhirendra Kumar Singh and Another Vs Krashan Kumar Gandhi and Another
Uttarakhand High Court · (2010) 12 UK CK 0041
High Courts22 Dec 2010
Doon Institute of Technology and Another Vs District Magistrate and Others
Uttarakhand High Court · (2010) 12 UK CK 0025
High Courts21 Dec 2010
Career Public School Society (Regd.) and Others Vs State Information Commissioner and Others
Uttarakhand High Court · (2010) 12 UK CK 0199
Right to Information Act, 2005 — Section 8
High Courts21 Dec 2010Dismissed
Charan Singh and Kashmir Singh Vs State of U.P.
Uttarakhand High Court · (2010) 12 UK CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts21 Dec 2010Dismissed
Uttarakhand Transport Corporation and Another Vs Union of India and Others
Uttarakhand High Court · (2010) 12 UK CK 0139
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7C
High Courts21 Dec 2010
Departmental Appellate Officer/ Directorate, Social Welfare Vs State Information Commission and Others
Uttarakhand High Court · (2010) 12 UK CK 0138
Right to Information Act, 2005 — Section 20
High Courts21 Dec 2010Dismissed
Arbind Chauhan Vs Krishi Utpadan Mandi and Samity and Others
Uttarakhand High Court · (2010) 12 UK CK 0137
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts21 Dec 2010Dismissed
Sambhu Dutt Joshi Vs Krishi Utpadan Mandi Samity Naveen Mandi Secretary and Others
Uttarakhand High Court · (2010) 12 UK CK 0136
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts21 Dec 2010Dismissed
Jeewan Chandra Kholia Vs Krishi Utpadan Mandi and Samity Naveen Mandi, Secretary and Others
Uttarakhand High Court · (2010) 12 UK CK 0135
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts21 Dec 2010Dismissed
Birla Power Solutions Ltd. Vs The Secretary (tru), Department of Revenue, Customs and Central Excise
Uttarakhand High Court · (2010) 12 UK CK 0102
High Courts21 Dec 2010
Uttarakhand Gram Pradhan Sangathan Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2011 Utt 56 : (2012) 115 RD 246 : (2011) 3 UC 2122 : (2011) 1 UD 35
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 20, 8Uttar Pradesh Panchayat Raj Act, 1947 — Section 12
High Courts21 Dec 2010
Sant Steel and Alloys Pvt. Ltd. Vs Govt. of India and Others
Uttarakhand High Court · (2011) 1 UD 36
High Courts21 Dec 2010Dismissed
U.P. State Road Transport Corporation Vs Assistant Provident Fund Commissioner and Another Uttarakhand Transport Corporation Vs Employees Provident Fund Organization and Another
Uttarakhand High Court · (2010) 12 UK CK 0045
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 14, 3, 7