High Courts16 Dec 2010Dismissed
Harish Chandra Singh Bisht Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0042
Societies Registration Act, 1860 — Section 25
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 6 of 85
High Courts16 Dec 2010Allowed
Smt Jyoti Nanda Vs Yogeshwer Nanda
Uttarakhand High Court · (2010) 12 UK CK 0034
Hindu Marriage Act, 1955 — Section 24
High Courts16 Dec 2010
Indra Singh Vs State of U.P.
Uttarakhand High Court · (2011) 1 NCC 785
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 386, 423Penal Code, 1860 (IPC) — Section 302, 304B, 323, 498A
High Courts15 Dec 2010
Surendra Singh Rawat and Shiv Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0188
High Courts15 Dec 2010Dismissed
Rakhi Saini Vs Isham Singh Saini
Uttarakhand High Court · (2010) 12 UK CK 0162
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Marriage Act, 1955 — Section 11, 12, 5
High Courts15 Dec 2010Dismissed
Yogesh @ Yogi Vs State of Uttaranchal (now State of Uttarakhand) State of Uttaranchal Vs Neeraj and Ramnath
Uttarakhand High Court · (2011) 2 NCC 148 : (2011) 1 UD 340
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts15 Dec 2010Dismissed
Sushmita Rai Vs Mahant Om Prakash @ Balanand and Others
Uttarakhand High Court · (2010) 12 UK CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts15 Dec 2010Dismissed
Lalit Mohan Goyal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0098
High Courts15 Dec 2010
Rajendra Singh Chauhan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0097
High Courts15 Dec 2010
Umesh Takuli and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0096
High Courts15 Dec 2010Dismissed
Abdul Gani Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0088
High Courts15 Dec 2010Dismissed
Irfan and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0087
High Courts15 Dec 2010
Kurmanchal Fruit Suppliers Vs Krishi Utpadan Mandi Samiti Haldwani and Others
Uttarakhand High Court · (2010) 12 UK CK 0086
High Courts15 Dec 2010Dismissed
Shri Shashank Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0085
Land Acquisition Act, 1894 — Section 16, 17(3A), 18, 31(2), 4
High Courts15 Dec 2010
Sahabuddin (Sabbu) and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0078
Societies Registration Act, 1860 — Section 25
High Courts15 Dec 2010Allowed
Konark Global Service and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0023
High Courts14 Dec 2010Allowed
Har Kishan Dayal Singh and Others Vs State of Uttarakhand and Smt. Baljeet Kaur
Uttarakhand High Court · (2010) 12 UK CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498(A), 504, 506
High Courts14 Dec 2010
Mast Ram Uniyal and Kamleshwari Uniyal Vs State of Uttarakhand and Smt. Rakhi Uniyal
Uttarakhand High Court · (2010) 12 UK CK 0185
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498(A), 504
High Courts14 Dec 2010
Sadhu Ram and Others Vs District Deputy Director of Consolidation/Collector and Others
Uttarakhand High Court · (2010) 12 UK CK 0182
High Courts14 Dec 2010
Packaging India Pvt. Ltd. Vs The Joint Secretary, Govt. of India Ministry of Commerce and Industry (Department of Industrial Policy and Promotion) and Others
Uttarakhand High Court · (2010) 12 UK CK 0181