COURT ARCHIVE

Uttarakhand High Court judgments, 2010

1,690 judgments · page 8 of 85

High Courts10 Dec 2010Dismissed

Sharafat Ali Vs Ajab Singh

Uttarakhand High Court · (2010) 12 UK CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Dec 2010Allowed

Pramod Singh Negi Vs Smt. Ambika Negi

Uttarakhand High Court · (2011) 1 UC 23 : (2011) 1 UD 58

Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13