High Courts14 Dec 2010
B.P. Singh and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0166
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 14
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 7 of 85
High Courts14 Dec 2010Dismissed
Ravindra Verma Vs District Magistrate
Uttarakhand High Court · (2011) 1 UD 42
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16
High Courts14 Dec 2010
Lalit Kumar Vs Union of India (UOI) and Another
Uttarakhand High Court · (2010) 12 UK CK 0144
Air Force Act, 1950 — Section 18Armed Forces Tribunals Act, 2007 — Section 3, 3(o), 14, 15, 16, 16(1), 29, 35Army Act, 1950 — Section 18
High Courts14 Dec 2010Dismissed
Udai Singh Vs Board of Revenue and Others
Uttarakhand High Court · (2010) 12 UK CK 0142
Uttar Pradesh Land Revenue Act, 1901 — Section 201, 219, 33, 40A
High Courts14 Dec 2010Allowed
Anoop Kumar Jain Vs State and Another
Uttarakhand High Court · (2010) 12 UK CK 0141
High Courts14 Dec 2010Dismissed
Shri Sikander Parvez Vs Smt. Razia Parvez and Others
Uttarakhand High Court · (2010) 12 UK CK 0140
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Dec 2010
Smt. Kanti Devi, Anita Kumari @ Guddi, Km. Dipti Singh and Master Naveen Kumar @ Ravi Vs Motor Accident Claims Tribunal/District Judge and Others
Uttarakhand High Court · (2010) 12 UK CK 0084
Motor Vehicles Act, 1988 — Section 173
High Courts14 Dec 2010Dismissed
Sandeep Vs State of Uttaranchal
Uttarakhand High Court · (2010) 12 UK CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts14 Dec 2010
Dr. A.K. Mehrotra Vs Prescribed Authority and Another
Uttarakhand High Court · (2011) 3 UC 2079 : (2011) 1 UD 132
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 3Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 15, 5(1), 7, 9
High Courts14 Dec 2010
Naveen Dhyani Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0024
University Grants Commission Act, 1956 — Section 3
High Courts14 Dec 2010Allowed
Ms Jumdomal Kanrumal Oil and Flour Mills Vs Food Inspector, Didihatt Pithoragarh and Others
Uttarakhand High Court · (2011) 1 Crimes 676
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Prevention of Food Adulteration Act, 1954 — Section 20, 20A
High Courts13 Dec 2010Dismissed
Gyan Prakash Pandey and Another Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0208
High Courts13 Dec 2010Allowed
Prem Singh Rithal and Another Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0207
High Courts13 Dec 2010Allowed
Chhiman Singh Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0201
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285H, 285I
High Courts13 Dec 2010Dismissed
Amarpal Singh, Harmeet Singh and Inderjeet Singh Vs State of Uttarakhand and Jaspal Singh
Uttarakhand High Court · (2010) 12 UK CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Dec 2010Allowed
Suresh Kumar and Naresh Kumar both Vs State of Uttarakhand and Smt. Tanushree
Uttarakhand High Court · (2010) 12 UK CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
High Courts13 Dec 2010
Central Bank of India Vs Smt. Susheela Devi and Others
Uttarakhand High Court · (2010) 12 UK CK 0183
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts13 Dec 2010
Mahendra Dutt Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0180
Uttaranchal Government Servant (Discipline and Appeal) Rules, 2003 — Rule 3, 9(4)
High Courts13 Dec 2010Allowed
Prem Datt Bhatt Vs State of Uttaranchal (Uttarakhand) and Others
Uttarakhand High Court · (2010) 12 UK CK 0146
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 453
High Courts13 Dec 2010
Narendra Bahadur Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0123
Uttarakhand School Education Act, 2006 — Section 46