COURT ARCHIVE

Uttarakhand High Court judgments, 2010

1,690 judgments · page 10 of 85

High Courts07 Dec 2010Dismissed

Nishan Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 12 UK CK 0079

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122(1), 122C(3), 229BUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L, 115P
High Courts06 Dec 2010Allowed

Vishavajeet Vs State of Uttaranchal

Uttarakhand High Court · (2011) 1 NCC 136 : (2011) 1 UC 64 : (2011) 1 UD 100

Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 302
High Courts03 Dec 2010Dismissed

Gulzar Vs State of Uttaranchal

Uttarakhand High Court · (2011) 1 NCC 454 : (2011) 1 UC 42

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Dec 2010

Anandi Devi Vs Komal Kumar

Uttarakhand High Court · (2011) 1 DMC 692 : (2010) 3 UC 2036 : (2011) 1 UD 60

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 28