High Courts02 Dec 2010
Dr. Virendra Charan Vs Chancellor, University of Roorkee and Others
Uttarakhand High Court · (2010) 12 UK CK 0063
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 11 of 85
High Courts02 Dec 2010Allowed
Bhagwati Prasad Uniyal Vs U.P. Rajkiya Nirman Nigam Ltd. and Others
Uttarakhand High Court · (2010) 12 UK CK 0062
High Courts02 Dec 2010
Vikram Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0061
High Courts02 Dec 2010
Sonu and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 12 UK CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts01 Dec 2010Dismissed
Harbansh Singh and Others Vs State of U.P. Now State of Uttarakhand
Uttarakhand High Court · (2011) 1 NCC 1
Criminal Procedure Code, 1973 (CrPC) — Section 157(1), 313, 374Penal Code, 1860 (IPC) — Section 302, 323, 324, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts01 Dec 2010Dismissed
Devi Prasad Uniyal Vs State of Uttarakhand
Uttarakhand High Court · (2010) 3 UC 2051
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Dec 2010Allowed
Raghunath Singh Rana Vs Chamoli District Cooperative Bank Ltd. and Others
Uttarakhand High Court · (2010) 3 UC 2038
High Courts01 Dec 2010Dismissed
Dr. Anil Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0174
High Courts01 Dec 2010
Jain Ram Tamta Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 12 UK CK 0173
High Courts01 Dec 2010Allowed
Smt. Jayanti Devi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0155
High Courts01 Dec 2010Allowed
F.C.I. Mazdoor Sangh Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 3 UC 2040
High Courts01 Dec 2010
Canara Bank Vs Ashok Goyal Ashok Goyal Vs Canara Bank
Uttarakhand High Court · (2010) 12 UK CK 0094
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts30 Nov 2010Dismissed
Qualicare pharmaceuticals Ltd. Vs State of Uttanchal
Uttarakhand High Court · (2010) 11 UK CK 0109
High Courts30 Nov 2010Allowed
Suresh Chandra and Another Vs State and Others
Uttarakhand High Court · (2010) 11 UK CK 0091
Uttar Pradesh Kshettra Samitis and Zila Parishads Works Rules, 1984 — Rule 19
High Courts30 Nov 2010Dismissed
Jaipal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0052
Societies Registration Act, 1860 — Section 25
High Courts30 Nov 2010
Mr. S.K. Chandola, Public Information Officer/Addl. Principal Conservator of Forest, Planning and Financial Management Vs Uttarakhand Information Commission and Others
Uttarakhand High Court · (2010) 11 UK CK 0046
High Courts30 Nov 2010
J.K. Pant Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 3 UC 2103 : (2010) 2 UD 556
Constitution of India, 1950 — Article 226Uttaranchal Government Servants Seniority Rules, 2002 — Rule 6
High Courts29 Nov 2010Allowed
Devbhumi Institute of Professional Education for Women Vs State of Uttarakhand and others
Uttarakhand High Court · (2010) 3 UC 2057
National Council for Teacher Education Act, 1993 — Section 14, 14(6), 15, 17
High Courts29 Nov 2010Dismissed
Molhar and Dharamvir Vs State of U.P. (now State of Uttarakhand) Molhar Singh Vs Bangal and Others
Uttarakhand High Court · (2011) 1 NCC 317 : (2010) 3 UC 2059 : (2010) 2 UD 598
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts29 Nov 2010Partly Allowed
Presentation College of Teacher Education Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0057
National Council for Teacher Education Act, 1993 — Section 14(3), 14(6), 15(3), 17