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Uttarakhand High Court judgments, 2010

1,690 judgments · page 12 of 85

High Courts26 Nov 2010Dismissed

Amar Singh and others Vs State and others

Uttarakhand High Court · (2010) 11 UK CK 0007

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 3(17), 3(9), 5(6)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 210