High Courts24 Dec 2010
Km. Sarita Vs Vice Chancellor, Hemwati Nandan Bahuguna Garhwal University and Others
Uttarakhand High Court · (2010) 12 UK CK 0005
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 3 of 85
High Courts24 Dec 2010
Sneh Mehra Vs Vice Chancellor, Hemwati Nandan Bahuguna Garhwal University and Others
Uttarakhand High Court · (2010) 12 UK CK 0001
High Courts23 Dec 2010Allowed
Committee of Management Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0197
Uttaranchal School Education Act, 2006 — Section 47, 60
High Courts23 Dec 2010Dismissed
Laxman Singh Bohra and Another Vs H.N.B. Garhwal University and Another
Uttarakhand High Court · (2010) 12 UK CK 0196
High Courts23 Dec 2010
Canadian Computer Management Center (CCMC) Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0179
University Grants Commission (Establishment of and Maintenance of Standards in Private Universities) Regulations, 2003 — Regulation 5.1, 5.2University Grants Commission Act, 1956 — Section 2, 24
High Courts23 Dec 2010Dismissed
Popendra Datt Painuly Vs Smt. Sunita and Km. Ritu Painuly, through her guardian Mother Smt. Sunita Ratudi
Uttarakhand High Court · (2010) 12 UK CK 0178
High Courts23 Dec 2010Dismissed
The Commissioner of Income Tax and Income Tax officer Vs Smt. Meena Goyal
Uttarakhand High Court · (2011) 243 CTR 178 : (2011) 334 ITR 428 : (2011) 1 UD 48
Finance Act, 1997 — Section 78Income Tax Act, 1961 — Section 148, 260A
High Courts23 Dec 2010Dismissed
Daksh Enterprises Ltd. Vs Plant Manager at Madanpur Bottling LPG Plant (IOCL)
Uttarakhand High Court · (2010) 12 UK CK 0152
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts23 Dec 2010Allowed
V.M. Lakhera Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0073
High Courts23 Dec 2010
Cheema Paper Mills Pvt. Ltd. Vs State of Uttar Pradesh, The Commissioner and Director of Industries and Assistant Commissioner (Assessment), Sales Tax
Uttarakhand High Court · (2010) 12 UK CK 0050
Uttar Pradesh Sales Tax (Amendment and Validation) Act, 1991 — Section 30Uttar Pradesh Sales Tax Act, 1948 — Section 4
High Courts23 Dec 2010Allowed
Himachal Pradesh General Industries Corporation Ltd. and Another Vs State of Uttar Pradesh and Others
Uttarakhand High Court · (2011) 1 UD 33
High Courts23 Dec 2010
Parvez Alam Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0040
High Courts23 Dec 2010Allowed
Smt Meena Goel Vs The commissioner of Income Tax, The Income Tax Officer and The Addl. Commissioner of Income Tax Haridwar Range
Uttarakhand High Court · (2010) 12 UK CK 0033
Constitution of India, 1950 — Article 226Finance Act, 1997 — Section 78Income Tax Act, 1961 — Section 264
High Courts23 Dec 2010
Gauri Shankar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 12 UK CK 0020
High Courts23 Dec 2010Dismissed
Daksh Enterprise Ltd. Vs Indian Oil Corporation
Uttarakhand High Court · (2010) 12 UK CK 0019
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226
High Courts22 Dec 2010
Dr. (Smt.) Geeta Kholia Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 12 UK CK 0206
High Courts22 Dec 2010
Kshetra Pati Patni and Madan Mohan Semwal Vs State of Uttarakhand and Sri Gokulanand Lohani
Uttarakhand High Court · (2010) 12 UK CK 0205
High Courts22 Dec 2010Allowed
V.C. Purohit, Executive Engineer (Headquarter) Vs Information Commissioner Dehradun and Another
Uttarakhand High Court · (2010) 12 UK CK 0198
Right to Information Act, 2005 — Section 20, 6(3)
High Courts22 Dec 2010
G.E.M. Multicolour Print And Pack India Ltd. Vs State and Others
Uttarakhand High Court · (2010) 12 UK CK 0153
High Courts22 Dec 2010Dismissed
Sudarshan Verma and Others Vs State of U.P. (Now State of Uttarakhand) State of U.P. (Now State of Uttarakhand) Vs Moti Lal and Baliraj Sudarshan Verma Vs State of U.P. (Now State of Uttarakhand) and Others
Uttarakhand High Court · (2010) 12 UK CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307