High Courts13 Jan 2015Dismissed
Tek Chand Vs Jagdish Parshad
Uttarakhand High Court · (2015) 3 UC 1738
Civil Procedure Code, 1908 (CPC) - Section 37, 37(b), 47
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 18 of 19
High Courts13 Jan 2015Disposed off
Murtaja Ali and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 89 ALLCC 137
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 325, 332
High Courts13 Jan 2015Disposed off
Nazeer and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 89 ALLCC 135 : (2015) 3 Crimes 497
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 308, 323, 325, 332, 504
High Courts13 Jan 2015Allowed
Subhash Rauthan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 DMC 420 : (2015) 1 UC 786
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 504
High Courts13 Jan 2015
Gurpreet Singh Ahluwalia Vs District Magistrate Dehradun and Others
Uttarakhand High Court · (2015) 2 BC 675 : (2015) 3 UC 1843 : (2015) 1 UC 784
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
High Courts13 Jan 2015
Nav Bharat International Ltd. Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1846
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A(3)
High Courts12 Jan 2015Disposed Off
Vibha Bisht Vs Union of India and Others
Uttarakhand High Court · (2015) 3 UC 1852
High Courts12 Jan 2015Disposed off
Muneshwari Devi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 782
Forest (Conservation) Act, 1980 - Section 2
High Courts09 Jan 2015Dismissed
Chairman and Managing Director and Others Vs Bharat Electronics Ltd.
Uttarakhand High Court · (2015) 01 UK CK 0034
High Courts08 Jan 2015
Baasler International Vs Director of Industries and Others
Uttarakhand High Court · (2015) 3 UC 1668
Constitution of India, 1950 - Article 226
High Courts08 Jan 2015Allowed
Harish Chandra Arya and Others Vs Uttarakhand Information Commission and Others
Uttarakhand High Court · (2015) 01 UK CK 0038
Right to Information Act, 2005 - Section 19(8)(b), 20
High Courts08 Jan 2015
Ramesh Kumar Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 01 UK CK 0037
High Courts08 Jan 2015
Luxmi Herbal Product Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 01 UK CK 0036
High Courts08 Jan 2015Allowed
Shakeel Vs State
Uttarakhand High Court · (2015) 1 UC 687
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 307, 34, 352, 504
High Courts08 Jan 2015Dismissed
Ameer Alam Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 648
Constitution of India, 1950 - Article 226
High Courts08 Jan 2015Disposed off
Chandra Kala Khanna Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 110 ALR 762 : (2015) 3 BC 29 : (2015) 128 RD 533 : (2015) 1 UC 647
High Courts07 Jan 2015Dismissed
Vimmi Khadi Gramoudyog Vikas Sansthan Vs Director, A.V.F.P.I. Khadi & Village Industries Commission and Others
Uttarakhand High Court · (2015) 3 UC 1861
Constitution of India, 1950 - Article 226Khadi and Village Industries Commission Act, 1956 - Section 19B
High Courts07 Jan 2015
Krishna Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1745
High Courts07 Jan 2015Dismissed
Kamal Mehta Vs Additional District Judge and Others
Uttarakhand High Court · AIR 2015 Utt 93 : (2015) 3 UC 1752
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 12, 16, 3(a)