COURT ARCHIVE

Uttarakhand High Court judgments, 2015

372 judgments · page 16 of 19

High Courts11 Feb 2015Disposed off

Jokhu Ram Gupta Vs Principal Secretary, Suraj Avam Bhrastachar Unmulan Jan Seva (Vigilance) and Others

Uttarakhand High Court · (2015) 109 ALR 807 : (2015) 145 FLR 932

Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7

High Courts03 Feb 2015Disposed off

Raju Singh and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 89 ALLCC 599 : (2015) 1 NCC 249

Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 307, 308, 506

High Courts03 Feb 2015Allowed

Shakir Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 02 UK CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 411

High Courts02 Feb 2015

Janardhan Prasad Joshi Vs State of Uttarakhand

Uttarakhand High Court · (2015) 89 ALLCC 601

Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(7)Penal Code, 1860 (IPC) - Section 366, 376(1), 506, 511

High Courts23 Jan 2015Allowed

Jayanti Prasad Deorari Vs Union of India and Others

Uttarakhand High Court · (2015) 3 UC 2259

Constitution of India, 1950 - Article 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 363, 366

High Courts23 Jan 2015Allowed

Asit Mukharjee and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 01 UK CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 420

High Courts22 Jan 2015

Expro Gulf Ltd. Vs Union of India and Others

Uttarakhand High Court · (2015) 274 CTR 390 : (2015) 230 TAXMAN 331

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 154, 94A

High Courts22 Jan 2015

B.G. International Ltd. Vs Assistant Director of Income Tax

Uttarakhand High Court · (2015) 01 UK CK 0008

High Courts21 Jan 2015Dismissed

Suresh Kumar Saini Vs Power Grid Corporation of India and Others

Uttarakhand High Court · (2015) 01 UK CK 0053

Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 144, 68Evidence Act, 1872 - Section 114

High Courts21 Jan 2015Disposed off

Ramnath Tiwari Vs Secretary Agriculture (Production) Government of Uttarakhand and Others

Uttarakhand High Court · (2015) 01 UK CK 0040

High Courts21 Jan 2015Dismissed

Laxmi Chandra Belwal Vs Kamla Devi and Others

Uttarakhand High Court · (2015) 109 ALR 469 : (2015) 127 RD 411

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1

High Courts21 Jan 2015Disposed off

State of Uttarakhand and Others Vs Aradhana Rawat

Uttarakhand High Court · (2015) 01 UK CK 0006

Constitution of India, 1950 - Article 311

High Courts21 Jan 2015Dismissed

Shashi Sharma and Others Vs Power Grid Corporation and Others

Uttarakhand High Court · (2015) 109 ALR 413

Constitution of India, 1950 - Article 19(1)(f)Electricity Act, 1910 - Section 51Electricity Act, 2003 - Section 164

High Courts20 Jan 2015Dismissed

State of Uttarakhand and Others Vs Kilkileshwar Mining Co. and Others

Uttarakhand High Court · (2015) 5 FLT 411 : (2015) 127 RD 41

High Courts20 Jan 2015

Maa Chandi Devi Temple Trust and Others Vs Rohit Giri and Others

Uttarakhand High Court · (2015) 01 UK CK 0042

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 1, Order 7 Rule 11Evidence Act, 1872 - Section 90Hindu Succession Act, 1956 - Section 14, 4

High Courts20 Jan 2015

Dalbeer Singh Jayara Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 01 UK CK 0041

High Courts20 Jan 2015

Bhanu Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 1 NCC 283

Arms Act, 1959 - Section 17, 17(3)(b)Penal Code, 1860 (IPC) - Section 147, 336, 341, 511

High Courts20 Jan 2015Disposed off

Chandrawati Tiwari Vs Srikant Tiwari and Others

Uttarakhand High Court · (2015) 1 NCC 274

Criminal Procedure Code, 1973 (CrPC) - Section 125

High Courts19 Jan 2015Dismissed

Bhagwan Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 3 UC 1835

Constitution of India, 1950 - Article 226

High Courts19 Jan 2015Disposed Off

Ameer Alam Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 113 ALR 60 : (2016) 130 RD 113