High Courts03 Mar 2015Disposed off
Pooran Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 525
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 2, 26, 41, 42, 52
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 14 of 19
High Courts03 Mar 2015Allowed
Singla Engineers and Contractors Pvt. Ltd. Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2015 Utt 34 : (2015) 3 BC 581
High Courts02 Mar 2015Allowed
Ramesh Kumar Kashyap and Others Vs Reena Kashyap
Uttarakhand High Court · (2015) 1 NCC 461
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 324, 498A
High Courts02 Mar 2015Dismissed
Dheeraj Saxena Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0017
High Courts02 Mar 2015Allowed
Pawan and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 429
High Courts02 Mar 2015Allowed
Atul Sharma and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0010
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 147, 148, 307, 323, 504
High Courts27 Feb 2015Allowed
The New India Assurance Company Limited Vs Geeta Devi and Others
Uttarakhand High Court · (2015) 3 UC 1905
Motor Vehicles Act, 1988 - Section 165, 165(1), 166Penal Code, 1860 (IPC) - Section 302
High Courts27 Feb 2015Disposed off
The New India Assurance Co. Ltd. Vs Mazo and Others
Uttarakhand High Court · (2015) 02 UK CK 0037
Motor Vehicles Act, 1988 - Section 2(14), 2(47)
High Courts27 Feb 2015Disposed off
Committee of Management Janta Inter College and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 02 UK CK 0035
Uttaranchal School Education Act, 2006 - Section 29, 30, 31, 32
High Courts27 Feb 2015Allowed
Lotte Electronics Pvt. Ltd. and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1918
Uttar Pradesh Industrial Disputes Act, 1947 - Section 6H, 6-H, 6-H (1), 6-J, 6W
High Courts27 Feb 2015Dismissed
Mohammad Salim Khan and Others Vs Fazar Ahmad and Others
Uttarakhand High Court · (2015) 3 UC 1704
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts27 Feb 2015Allowed
Resham Singh and Others Vs S.S.P. Udham Singh Nagar and Others
Uttarakhand High Court · (2015) 1 NCC 494
Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 325, 504, 506
High Courts27 Feb 2015Disposed off
Sahadat Ali and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 476
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4, 5Penal Code, 1860 (IPC) - Section 313, 323, 498-A
High Courts27 Feb 2015Allowed
Santokh Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 596
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 324, 452, 506
High Courts27 Feb 2015Allowed
Rajendra Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 587
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 504, 506
High Courts27 Feb 2015Dismissed
Sunil Kumar Bhatnagar Vs Chief Executive Officer and Others
Uttarakhand High Court · (2015) 3 UC 2171
Prevention of Corruption Act, 1988 - Section 7
High Courts26 Feb 2015Disposed off
United India Insurance Co. Ltd. Vs Shakir Ali and Others
Uttarakhand High Court · (2015) 02 UK CK 0036
Motor Vehicles Act, 1988 - Section 2(28)
High Courts26 Feb 2015Dismissed
Purnima Sharma Vs Shiv Kumar and Others
Uttarakhand High Court · (2015) 02 UK CK 0009
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a), 22
High Courts26 Feb 2015
Irfan and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 823
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 364-A
High Courts26 Feb 2015Dismissed
Shekhar Joshi and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 89 ALLCC 596 : (2015) 1 NCC 582 : (2015) 3 UC 1969
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 302, 34