High Courts09 Mar 2015Dismissed
Vishnu Kumar Vs District Supply Officer, Haridwar and Others
Uttarakhand High Court · (2015) 03 UK CK 0057
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 13 of 19
High Courts09 Mar 2015Dismissed
Nanda Devi and Others Vs Mehboob and Others
Uttarakhand High Court · (2015) 03 UK CK 0056
High Courts09 Mar 2015Allowed
Ishaq and Others Vs Deputy Director of Consolidation, Haridwar and Others
Uttarakhand High Court · (2015) 03 UK CK 0051
Constitution of India, 1950 - Article 226, 227Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 171
High Courts09 Mar 2015Dismissed
Durga Prasad Vs Narayan Ram Chandaani
Uttarakhand High Court · (2015) 03 UK CK 0033
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 13, 16, 21, 21(1)(a), 22
High Courts09 Mar 2015Allowed
Manoj Nainwal Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 515
Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B, 498A
High Courts09 Mar 2015Allowed
Dalveer Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 507
Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts09 Mar 2015
Maya Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 120-B, 342, 363, 376 (2)(i), 376(2)(i)
High Courts05 Mar 2015Disposed off
Meena Pandey Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0037
High Courts05 Mar 2015Disposed off
Ummed Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0018
High Courts05 Mar 2015Allowed
Binod Kumar Chauhan Vs District Magistrate Dehradun and Others
Uttarakhand High Court · (2015) 1 NCC 745
Arms Act, 1959 - Section 17, 17(3)(b), 18Criminal Procedure Code, 1973 (CrPC) - Section 107, 116, 151Penal Code, 1860 (IPC) - Section 354, 420, 504
High Courts04 Mar 2015Allowed
Miraj Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1913
Arms Act, 1959 - Section 10, 12, 13, 14, 14(1)(b)(i)(3)Criminal Procedure Code, 1973 (CrPC) - Section 107, 117, 145Penal Code, 1860 (IPC) - Section 323, 324, 325
High Courts04 Mar 2015Disposed off
Kushmant Chaudhary Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 546
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 26, 41, 42, 52
High Courts04 Mar 2015Disposed off
Amar Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 532
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 2, 26, 41, 42, 52
High Courts04 Mar 2015Allowed
Balbeer Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 603
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 2, 26, 41, 42, 52
High Courts04 Mar 2015Allowed
Inder Singh Bisht Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 600
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 2, 26, 41, 42, 52
High Courts04 Mar 2015Disposed off
Bhajan Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 560
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 2, 26, 41, 42, 52
High Courts04 Mar 2015Allowed
Paras Electricals Ltd. Vs State Industrial Development Corporation and Others
Uttarakhand High Court · (2015) 03 UK CK 0012
High Courts03 Mar 2015Dismissed
Surendra Aggarwal Vs Chief Information Commissioner and Others
Uttarakhand High Court · (2015) 3 UC 1908
Right to Information Act, 2005 - Section 18
High Courts03 Mar 2015
Shrikumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0055
Motor Vehicles Act, 1988 - Section 110, 212, 3
High Courts03 Mar 2015Disposed off
Amar Kumar Singhal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 534
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 173, 41Penal Code, 1860 (IPC) - Section 170, 171, 34, 420, 467