High Courts17 Mar 2015Dismissed
Deepak Kumar Sharma and Others Vs Union of India and Others
Uttarakhand High Court · (2015) 03 UK CK 0053
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 12 of 19
High Courts17 Mar 2015
Om Prakash Bajaj Vs Mahant Praveen Prakash
Uttarakhand High Court · (2015) 03 UK CK 0009
Specific Relief Act, 1963 - Section 16(c)
High Courts17 Mar 2015Disposed off
Ravikant and Others Vs Uttar Pradesh State Financial Corporation
Uttarakhand High Court · (2015) 4 BC 380
State Financial Corporations Act, 1951 - Section 32-G
High Courts17 Mar 2015Dismissed
ALP Overseas Pvt. Ltd. and Others Vs Executive Engineer UPCL and Others
Uttarakhand High Court · (2015) 3 UC 1792
Electricity Act, 2003 - Section 62
High Courts17 Mar 2015Disposed off
R.A. Nariman and Company and Others Vs Petroleum and Explosives Safety Organization (PESO) and Others
Uttarakhand High Court · (2015) 03 UK CK 0002
Burmah Shell (Acquisition of Undertakings in India) Act, 1976 - Section 11, 2, 4, 5, 5(2)Constitution of India, 1950 - Article 12
High Courts12 Mar 2015Allowed
Bhuwan Chandra Pandey Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0080
High Courts12 Mar 2015Allowed
Bilal Ahmad and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 NCC 30
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 323, 328, 498A, 504
High Courts12 Mar 2015Disposed off
Shashi Sharma and Others Vs Power Grid Corporation of India Ltd. and Others
Uttarakhand High Court · (2015) 03 UK CK 0001
Telegraph Act, 1885 - Section 16
High Courts11 Mar 2015
All India Trade Union Congress and Others Vs Union of India and Others
Uttarakhand High Court · (2015) 03 UK CK 0072
High Courts11 Mar 2015Dismissed
Ganga Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 NCC 176
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 176, 229-B
High Courts11 Mar 2015Allowed
Sube Singh and Others Vs Kamal Kishore
Uttarakhand High Court · (2015) 2 NCC 13
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 323, 427, 504, 506
High Courts11 Mar 2015Disposed off
B.K. Bansal Vs Uttaranchal Road Transport Corporation and Others
Uttarakhand High Court · (2015) LabIC 2354 : (2016) 1 SCT 316
High Courts11 Mar 2015Disposed off
Suresh Chand Vs Devpal
Uttarakhand High Court · (2015) 1 NCC 831
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 143
High Courts11 Mar 2015
Pappu Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 829
Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Penal Code, 1860 (IPC) - Section 304B
High Courts10 Mar 2015Allowed
Uttarakhand Public Service Commission Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1670
High Courts10 Mar 2015Allowed
Raj Narain Vs State of U.P. and Others
Uttarakhand High Court · (2015) 3 UC 1978
Uttar Pradesh Reorganisation Act, 2000 - Section 35
High Courts10 Mar 2015Allowed
Devendra Singh Bisht Vs State of Uttarakhand and Ors
Uttarakhand High Court · (2015) 03 UK CK 0059
Uttaranchal Co-operative Societies Act, 2003 - Section 70
High Courts10 Mar 2015Disposed off
The New India Assurance Co. Ltd. Vs Veena Joshi and Others
Uttarakhand High Court · (2015) 3 UC 1927
Motor Vehicles Act, 1988 - Section 66, 66(3)(p)
High Courts09 Mar 2015
AICA Laminates India P. Ltd. Vs Commissioner of Central Excise and Service Tax
Uttarakhand High Court · (2015) 35 GSTR 130
Central Excises and Salt Act, 1944 - Section 35F, 35G
High Courts09 Mar 2015
Sewa Singh Vs State of Uttar Pradesh and Others
Uttarakhand High Court · (2015) 03 UK CK 0058
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 - Section 10, 10(2), 11, 12, 12-A