High Courts31 Mar 2015Allowed
Anuja Kaushik Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1994
Uttar Pradesh Urban Planning and Development Act, 1973 - Section 14, 15, 9
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 10 of 19
High Courts31 Mar 2015Disposed Off
Kashi Ram Bhaskar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1951
High Courts31 Mar 2015Disposed Off
Balvan Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 2005
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 157A, 167, 229-B
High Courts31 Mar 2015Dismissed
Tazammul and Others Vs Deputy Director of Consolidation/Collector, Haridwar and Others
Uttarakhand High Court · (2015) 3 UC 2019
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 131B, 152(2), 166, 166, 167
High Courts31 Mar 2015Allowed
Swami Beli Ram Udasin Ashram and Others Vs District Judge and Others
Uttarakhand High Court · AIR 2015 Utt 102 : (2015) 3 UC 2037
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5Provincial Small Cause Courts Act, 1887 - Section 25Societies Registration Act, 1860 - Section 12
High Courts31 Mar 2015
Fugro Geoteam AS Vs Additional Director of Income Tax
Uttarakhand High Court · (2015) 376 ITR 529 : (2015) 231 TAXMAN 307
Income Tax Act, 1961 - Section 115A, 143, 260A, 28, 28, 28
High Courts31 Mar 2015Disposed off
The New India Assurance Company Ltd. Vs Kusuma Baluni and Others
Uttarakhand High Court · (2015) 03 UK CK 0005
High Courts30 Mar 2015Disposed off
Sumitra and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 NCC 378
High Courts30 Mar 2015Allowed
Musharraf Jahan Vs State and Others
Uttarakhand High Court · (2015) 03 UK CK 0030
Uttar Pradesh Reorganisation Act, 2000 - Section 2, 2(f), 87
High Courts30 Mar 2015
Praveen Chandna and Others Vs Shefali Bhaskar and Others
Uttarakhand High Court · (2015) 03 UK CK 0006
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 5
High Courts27 Mar 2015Dismissed
Sanjay Kumar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0082
High Courts27 Mar 2015Allowed
Nagar Palika Parishad Vs Prescribed Authority and Others
Uttarakhand High Court · (2015) 03 UK CK 0041
High Courts27 Mar 2015Allowed
Sudesh Kumar Arora and Others Vs District Judge Haridwar and Others
Uttarakhand High Court · (2015) 3 UC 2031
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5, Order 9 Rule 13, 115, 151, 9
High Courts27 Mar 2015Allowed
Naveen Sharan Nischal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 2044
High Courts26 Mar 2015Disposed Off
Surendra Kumar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0086
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 23 Rule 3, Order 41 Rule 33, 11, 141Constitution of India, 1950 - Article 142, 226, 227
High Courts26 Mar 2015Dismissed
Navraj Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 03 UK CK 0076
High Courts26 Mar 2015Allowed
Bahadur Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 NCC 203
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts26 Mar 2015
Ankur Chaudhary and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 NCC 190
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34
High Courts26 Mar 2015Dismissed
Jagat Prasad and Others Vs Additional District Judge and Others
Uttarakhand High Court · (2015) 03 UK CK 0042
Constitution of India, 1950 - Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a), 22, 24
High Courts25 Mar 2015Dismissed
State of Uttarakhand Vs Chandra Shekhar Joshi and Others
Uttarakhand High Court · (2015) 2 NCC 207
Penal Code, 1860 (IPC) - Section 302, 304B, 34