High Courts12 May 2015
Ram Mohan Agrawal Vs Hindustan Petroleum Corporation Ltd. and Others
Uttarakhand High Court · (2015) 05 UK CK 0012
Arbitration and Conciliation Act, 1996 - Section 11 (6)
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 8 of 19
High Courts11 May 2015Allowed
Bazpur Co-Operative Sugar Mills Ltd. Vs Chhatra Pal
Uttarakhand High Court · (2015) 147 FLR 165
Constitution of India, 1950 - Article 227
High Courts11 May 2015Dismissed
Union Bank of India and Others Vs Vikash Kumar and Others
Uttarakhand High Court · (2015) LabIC 2734
Constitution of India, 1950 - Article 12, 14, 16, 16(1), 16(4)
High Courts08 May 2015Allowed
Amit Chabra Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) CriLJ 3846 : (2015) 3 DMC 640
Criminal Procedure Code, 1973 (CrPC) - Section 320Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 313, 498A, 504
High Courts08 May 2015Allowed
Bhupal Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 05 UK CK 0014
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 504
High Courts07 May 2015
Ajay Singh Rawat Vs Union of India and Others
Uttarakhand High Court · (2015) 05 UK CK 0013
High Courts06 May 2015Dismissed
Jangi Vs State of Uttarakhand
Uttarakhand High Court · (2015) CriLJ 4087
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 6
High Courts05 May 2015
Steel Fabs Vs State of Uttarakhand
Uttarakhand High Court · AIR 2015 Utt 119 : (2015) 5 ARBLR 586 : (2015) 3 UC 2326
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 2(g), 85(2)
High Courts05 May 2015Allowed
Nagar Nigam, Dehradun Vs Chief Information Commissioner and Others
Uttarakhand High Court · AIR 2015 Utt 118
Right to Information Act, 2005 - Section 19(8)(b, 20(2)
High Courts30 Apr 2015
Ajay Singh Rawat Vs Union of India and Others
Uttarakhand High Court · (2015) 111 ALR 292
High Courts29 Apr 2015Dismissed
Hardeep Singh Vs State of U.P. and Others
Uttarakhand High Court · (2015) 3 UC 2204
Constitution of India, 1950 - Article 14, 226Contract Act, 1872 - Section 10, 23
High Courts28 Apr 2015Allowed
Taheseen Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 2225
High Courts28 Apr 2015Allowed
Om Prakash and Others Vs Deputy Director Consolidation and Others
Uttarakhand High Court · (2015) 3 UC 2199
Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 27Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 4, 9
High Courts28 Apr 2015Partly Allowed
Bijendra and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 04 UK CK 0007
Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3 (1) (X), 3(1)(x)
High Courts27 Apr 2015
Ghasitu and Others Vs Commissioner Garhwal Mandal and Others
Uttarakhand High Court · (2015) 3 UC 2207
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts23 Apr 2015
Inam Ali Vs Col. Sandeep Vasudeva and Others
Uttarakhand High Court · (2015) 111 ALR 776 : (2015) 129 RD 103
High Courts21 Apr 2015Dismissed
Tawwar Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2015 Utt 98
High Courts21 Apr 2015
Sant Steel and Alloys Pvt. Ltd. Vs Commissioner of Central Excise
Uttarakhand High Court · (2015) 321 ELT 40
Central Excises and Salt Act, 1944 - Section 3A
High Courts20 Apr 2015Allowed
United India Insurance Company Limited Vs Irshad Ali and Others
Uttarakhand High Court · (2015) 4 ACC 685 : (2015) 111 ALR 289
Motor Vehicles Act, 1988 - Section 14(2), 173, 3
High Courts18 Apr 2015
R.K. Agarwal Vs Commissioner of C. Ex., Meerut-II
Uttarakhand High Court · (2015) 325 ELT 538