COURT ARCHIVE

Uttarakhand High Court judgments, 2015

372 judgments · page 7 of 19

High Courts20 May 2015Disposed off

Sona Devi and Others Vs State of Uttaranchal

Uttarakhand High Court · (2015) 2 NCC 555

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 307, 323, 324, 325Probation of Offenders Act, 1958 - Section 4

Read judgment

High Courts20 May 2015Dismissed

State of Uttaranchal Vs Mangat Ram

Uttarakhand High Court · (2015) 4 CCR 152 : (2015) CriLJ 3254 : (2015) 2 NCC 528 : (2015) 4 RCR(Criminal) 742

Criminal Procedure Code, 1973 (CrPC) - Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 41, 42, 43, 50

Read judgment

High Courts20 May 2015Allowed

Rajendra Prasad and Others Vs Prabhagiya Vanadhikari and Others

Uttarakhand High Court · (2015) 05 UK CK 0009

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25Uttar Pradesh Land Revenue Act, 1901 - Section 41

Read judgment

High Courts20 May 2015Allowed

Bharat Singh Rawat Vs Industrial Tribunal and Others

Uttarakhand High Court · (2015) 147 FLR 163 : (2015) LLR 963

Read judgment

High Courts19 May 2015Disposed Off

Anuradha Gupta Vs D.A.V. College Managing Committee and Others

Uttarakhand High Court · (2015) 05 UK CK 0055

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3Constitution of India, 1950 - Article 227

Read judgment

High Courts19 May 2015Dismissed

Dinesh Singh Rawat and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 05 UK CK 0050

Read judgment

High Courts19 May 2015

B.J. Services Co. Middle East Ltd. Vs Assistant Commissioner of Income Tax, (O.S.D.) Range-1

Uttarakhand High Court · (2016) 380 ITR 138 : (2015) 234 TAXMAN 604

Income Tax Act, 1961 - Section 115A, 143, 147, 154, 245HA

Read judgment

High Courts19 May 2015Allowed

D.C. Pandey Vs Kichha Sugar Company and Others

Uttarakhand High Court · (2015) LLR 964

Read judgment

High Courts18 May 2015Disposed Off

S.S.M. Engineers Pvt. Ltd. Vs Oriental Bank of Commerce and Others

Uttarakhand High Court · (2015) 4 BC 532

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 17

Read judgment

High Courts18 May 2015

Gayatri Verma and Others Vs Anil Kumar Verma and Others

Uttarakhand High Court · (2015) 3 UC 2334

Arya Marriage Validation Act, 1937 - Section 2Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Succession Act, 1925 - Section 372, 372(3), 373, 387

Read judgment

High Courts18 May 2015Dismissed