COURT ARCHIVE

Uttarakhand High Court judgments, 2015

372 judgments · page 11 of 19

High Courts25 Mar 2015Disposed off

State Bank of India Vs Additional District Judge and Others

Uttarakhand High Court · (2015) 2 RCR(Rent) 361

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2, 3, 4, 4(1), 5(1)Transfer of Property Act, 1882 - Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 2, 2(1)(a)
High Courts24 Mar 2015Disposed off

M.C. Pant Vs Union of India and Others

Uttarakhand High Court · (2015) 03 UK CK 0046

Constitution of India, 1950 - Article 124C, 13, 162, 241, 368General Clauses Act, 1897 - Section 13(3), 3 (13), 3(13)National Judicial Appointments Commission Act, 2014 - Section 13
High Courts18 Mar 2015Dismissed

State of Uttarakhand Vs Wajid

Uttarakhand High Court · (2015) 3 UC 2250

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 302, 342, 363, 366-A, 376