High Courts26 Feb 2015
Man Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 109 ALR 854 : (2015) 145 FLR 934
Uttarakhand Police Act, 2007 - Section 2 (p), 2(p), 38, 38 (3), 38(3)
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 15 of 19
High Courts25 Feb 2015Dismissed
Pratap Singh Bisht Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 02 UK CK 0030
High Courts25 Feb 2015Dismissed
Leela Tewari and Others Vs Ashoto Goyal and Others
Uttarakhand High Court · (2015) 02 UK CK 0029
High Courts25 Feb 2015Disposed off
Danish Khan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 704
Criminal Procedure Code, 1973 (CrPC) - Section 41Penal Code, 1860 (IPC) - Section 406, 420
High Courts25 Feb 2015Dismissed
Aaleem and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 673
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts25 Feb 2015Disposed off
Rajendra Singh and Others Vs U.P. State Cooperative Federation and Others
Uttarakhand High Court · (2015) 145 FLR 751
Payment of Gratuity Act, 1972 - Section 4
High Courts25 Feb 2015Disposed off
Naresh Kumar and Others Vs Uttarakhand Public Service Commission and Others
Uttarakhand High Court · (2015) 02 UK CK 0012
High Courts25 Feb 2015Allowed
Kumud Kala Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1732
High Courts24 Feb 2015Dismissed
Satpal Bohra Vs Devendra Singh Bisht
Uttarakhand High Court · (2015) 02 UK CK 0031
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21, 21(1)(a), 22
High Courts24 Feb 2015Dismissed
Dharam Chand Arora Vs State of Uttaranchal and Others
Uttarakhand High Court · (2015) 02 UK CK 0027
High Courts24 Feb 2015
Gurmeet Singh Kalra and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 605
Constitution of India, 1950 - Article 226
High Courts23 Feb 2015
Century Pulp and Paper Mill Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1922
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 141Constitution of India, 1950 - Article 226
High Courts23 Feb 2015Dismissed
The New India Assurance Company Limited Vs Mahmood Khan and Others
Uttarakhand High Court · (2015) 02 UK CK 0028
Motor Vehicles Act, 1988 - Section 5, 88
High Courts23 Feb 2015Dismissed
Azim Ilahi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1717
Companies Act, 1956 - Section 3
High Courts23 Feb 2015
Katar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 827
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 363Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)
High Courts23 Feb 2015Disposed off
Jagir Singh and Others Vs Durrung Steels Limited and Others
Uttarakhand High Court · (2015) 145 FLR 754
Industrial Disputes Act, 1947 - Section 33-C(2)State Financial Corporations Act, 1951 - Section 29, 46-BUttar Pradesh Industrial Disputes Act, 1947 - Section 6H(1), 6-H(1), 6N, 6W
High Courts20 Feb 2015
Mukhtiyar Singh Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 599
Penal Code, 1860 (IPC) - Section 201, 302, 365
High Courts20 Feb 2015Dismissed
Rajnish Batra Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 02 UK CK 0010
High Courts19 Feb 2015
Ram Kripal Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 595
Penal Code, 1860 (IPC) - Section 306
High Courts16 Feb 2015Allowed
Riyaz Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 451
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 4, 6