High Courts01 Dec 2006Allowed
Km. Bhagwati Negi and another Vs State of Uttaranchal and others
Uttarakhand High Court · (2007) 3 UC 1406
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2006
515 judgments · page 3 of 26
High Courts30 Nov 2006Dismissed
Shriram Honda Equipment Ltd. Vs State of Uttar Pradesh and Others
Uttarakhand High Court · (2007) 2 UC 1030
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 143, 239, 239(2), 242
High Courts30 Nov 2006Dismissed
Kashmir Singh Vs Santosh Singh Patiner and Another
Uttarakhand High Court · (2007) 2 UC 825
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 168, 169, 173
High Courts30 Nov 2006Dismissed
Jagat Singh and Another Vs Sri Niranjan Singh and Another
Uttarakhand High Court · (2007) 3 UC 1372
Motor Vehicles Act, 1988 — Section 173
High Courts30 Nov 2006
Vimal Tewari and Others Vs State OF U.P.
Uttarakhand High Court · (2006) NCC 188
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts29 Nov 2006Allowed
Atiq Malik Vs State of Uttaranchal and Others
Uttarakhand High Court · AIR 2007 Utt 78 : (2008) 1 BC 345 : (2007) 139 CompCas 355 : (2008) 88 SCL 267 : (2007) 2 UC 965 : (2007) 1 UD 83
COMPANIES ACT, 1956 — Section 10, 433, 434, 439Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34
High Courts29 Nov 2006
Rakesh Verma Vs State of Uttaranchal and Others
Uttarakhand High Court · (2006) NCC 122
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 323, 392, 420
High Courts29 Nov 2006Allowed
Oil and Natural Gas Corporation Vs D.K. Bhatt and etc.
Uttarakhand High Court · AIR 2007 Utt 46 : (2007) 2 UC 955 : (2007) 1 UD 77
Arbitration and Conciliation Act, 1996 — Section 9
High Courts28 Nov 2006Dismissed
Ajay Kumar Singh Vs State of Uttaranchal
Uttarakhand High Court · (2007) 2 UC 715
Uttar Pradesh Civil Services (Executive Branch) Rules, 1982 — Rule 24Uttar Pradesh Educational (General Education Cadre) Service Rules, 1992 — Rule 10, 13, 4, 4(2), 5Uttar Pradesh Government Servants (Seniority) Rules, 1991 — Rule 23
High Courts24 Nov 2006
Pratap Ram and Others Vs State of Uttaranchal
Uttarakhand High Court · (2006) NCC 132
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts22 Nov 2006Allowed
Raghuvir Singh and Others Vs Shiv Kumar Gupta and Others
Uttarakhand High Court · (2006) 11 UK CK 0037
Motor Vehicles Act, 1988 — Section 110B
High Courts22 Nov 2006Allowed
Abu Safiyan and Others Vs State of Uttaranchal and Anrs.
Uttarakhand High Court · (2006) NCC 442
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Nov 2006
Rewati Raman and Others Vs U.P. Jal Nigam and Others
Uttarakhand High Court · (2007) 2 UC 712
Motor Vehicles Act, 1988 — Section 173
High Courts21 Nov 2006Allowed
Jamil Ahmad Vs State of Uttaranchal and Others
Uttarakhand High Court · (2006) NCC 439
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(8), 482, 54Penal Code, 1860 (IPC) — Section 120B, 395, 397
High Courts21 Nov 2006
The New India Assurance Company Ltd. Vs Pushkar Singh and Others
Uttarakhand High Court · (2006) 11 UK CK 0021
Motor Vehicles Act, 1988 — Section 173
High Courts21 Nov 2006Dismissed
Satish Chandra Vs Union of India (UOI) and Others
Uttarakhand High Court · (2007) 5 AWC 5151
Army Rules, 1954 — Rule 13(3)Constitution of India, 1950 — Article 226
High Courts21 Nov 2006Dismissed
Umendra Kumar Tandon Vs Chairman, Bank of Baroda and Another
Uttarakhand High Court · (2007) 2 AWC 1334
Banking Regulation Act, 1949 — Section 10Constitution of India, 1950 — Article 12, 226Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts21 Nov 2006
Hardev Singh and Another Vs Dharam Singh and Another
Uttarakhand High Court · (2008) ACJ 11 : (2007) 1 UD 4
Motor Vehicles Act, 1988 — Section 173
High Courts20 Nov 2006Dismissed
Uttaranchal Transport Corporation Vs Smt. Farzana Begum and Others
Uttarakhand High Court · (2007) 2 UC 1026
Motor Vehicles Act, 1988 — Section 166, 173
High Courts20 Nov 2006Allowed
United India Insurance Co. Ltd. Branch Office Rampur Vs Jagan Nath Sharma, Km. Suman Sharma (Minor), Har Swaroop Singh and Jeewan Singh Bisht
Uttarakhand High Court · (2006) 11 UK CK 0044
Motor Vehicles Act, 1988 — Section 166, 173