High Courts28 Dec 2011Dismissed
Smt. Renu Joshi and Ashok Joshi Vs Arpan Joshi
Uttarakhand High Court · (2011) 12 UK CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Uttarakhand High Court judgments, 2011
1,707 judgments · page 2 of 86
High Courts28 Dec 2011Dismissed
Praveen Goyal Vs State of Uttarakhand and Manoj Kumar Pant
Uttarakhand High Court · (2011) 12 UK CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts28 Dec 2011Allowed
H.C. Agrawal Vs Jasuli Devi and Another
Uttarakhand High Court · (2012) ACJ 2667
Motor Vehicles Act, 1988 — Section 125, 94, 95, 95(2), 95(2)(a)
High Courts28 Dec 2011
S. K. Khandelwal Vs Vice Chancellor Kumoun University and Others
Uttarakhand High Court · (2011) 12 UK CK 0044
High Courts28 Dec 2011
State of Uttarakhand and Others Vs Sudhir Kumar
Uttarakhand High Court · (2011) 12 UK CK 0043
High Courts28 Dec 2011
Banshi Lal Arora and Kala alias Guru Charan Arora Vs State of Uttaranchal
Uttarakhand High Court · (2011) 12 UK CK 0039
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts27 Dec 2011Allowed
Ram Swaroop Vs District Judge and others
Uttarakhand High Court · (2011) 12 UK CK 0145
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, Order 8 Rule 1A(3)
High Courts27 Dec 2011Allowed
Kamal Kishore Vs State of Uttaranchal and others
Uttarakhand High Court · (2011) 12 UK CK 0125
Uttar Pradesh Pravidhik Shiksha Adhiniyam, 1962 — Section 22E, 22E(1), 22E(2), 22E(3), 22E(4)
High Courts27 Dec 2011Allowed
Tanuj Semwal Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0107
Penal Code, 1860 (IPC) — Section 380, 411, 427, 457
High Courts27 Dec 2011Allowed
Vipendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0106
Penal Code, 1860 (IPC) — Section 307, 354
High Courts27 Dec 2011
Bharat Petroleum Corporation Ltd. Vs M/s Durga Prasad Jeewan Prasad Alok Sah and others Vs District Judge and others
Uttarakhand High Court · (2011) 12 UK CK 0045
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts27 Dec 2011
Girish Bhushan Goyal Vs Bharat Heavy Electricals Ltd. and Others
Uttarakhand High Court · (2011) 12 UK CK 0042
High Courts27 Dec 2011Dismissed
Pradeep Joshi Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 90
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts26 Dec 2011Allowed
R.N. Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 1 NCC 759
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts26 Dec 2011Dismissed
Jai Prakash and Smt. Rajni Devi Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 207Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts26 Dec 2011Dismissed
CYBORG I.T. Services Pvt. Ltd. Vs State of Uttarakhand
Uttarakhand High Court · AIR 2012 Utt 80
Constitution of India, 1950 — Article 226
High Courts23 Dec 2011Dismissed
Yed Ram Vs Central Bureau of Investigation
Uttarakhand High Court · (2011) 12 UK CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts22 Dec 2011
Smt. Krishna Devi Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 12 UK CK 0150
High Courts22 Dec 2011Dismissed
Mehtab Ali and others Vs State of Uttaranchal and another
Uttarakhand High Court · (2011) 12 UK CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 120B, 366, 368, 504, 506
High Courts22 Dec 2011Dismissed
Suleman Vs State of Uttaranchal and others
Uttarakhand High Court · (2012) 2 NCC 389
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 147, 148, 307, 376, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(10)