High Courts19 Dec 2011Dismissed
Ganesh Bahadur Bisht Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0068
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(B), 20(C), 8
COURT ARCHIVE
Uttarakhand High Court judgments, 2011
1,707 judgments · page 4 of 86
High Courts19 Dec 2011
Raj Kumar Vs State of Uttaranchal and another
Uttarakhand High Court · (2011) 12 UK CK 0067
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Dec 2011
Subhash Singh and another Vs Tehsildar, Sitarganj and another
Uttarakhand High Court · (2011) 12 UK CK 0030
High Courts19 Dec 2011
Smt Monika Rathor Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 2 DMC 444
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 29
High Courts19 Dec 2011Dismissed
Imran and Smt Nasima Vs State of Uttarakhand and Smt Shama
Uttarakhand High Court · (2011) 12 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 244, 246, 482Penal Code, 1860 (IPC) — Section 147, 323, 323, 452, 504
High Courts19 Dec 2011Allowed
Smt. Nanhi, Mustakeem and Shahnawaj Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 12 UK CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504
High Courts19 Dec 2011
Smt Swinky Arora Vs State of Uttarakhand and Shri Gagan Kumar Arora
Uttarakhand High Court · (2011) 12 UK CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts16 Dec 2011
Amar Tex Industries Limited Vs Mr. Pramod Sekhri and others
Uttarakhand High Court · (2012) 2 UC 2050
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 25
High Courts16 Dec 2011Dismissed
Sandeep Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0122
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 302, 313, 34
High Courts16 Dec 2011
Sukwant Singh Vs The State of Uttarakhand and Others
Uttarakhand High Court · (2011) 12 UK CK 0085
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
High Courts16 Dec 2011
Shekh Altaf Mansuri and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 12 UK CK 0077
High Courts16 Dec 2011
Soban Singh Vs Tehsildar, Sitarganj, U.S. Nagar and another
Uttarakhand High Court · (2011) 12 UK CK 0076
High Courts16 Dec 2011
Narain Singh and Others Vs State of Uttaranchal
Uttarakhand High Court · (2011) 12 UK CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Dec 2011
Jagdish Attri Vs Additional District Judge/IIIrd F.T.C., Haridwar and another
Uttarakhand High Court · (2011) 12 UK CK 0141
High Courts15 Dec 2011
Smt. Bachni Devi and Another Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 313, 374Penal Code, 1860 (IPC) — Section 201, 302, 304, 323, 324
High Courts15 Dec 2011
Smt. Munni Devi and three Others Vs State of Uttaranchal
Uttarakhand High Court · (2011) 12 UK CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 146, 147, 149, 307
High Courts15 Dec 2011Allowed
Khatima Fibers Ltd. Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts15 Dec 2011Dismissed
Mukesh Kumar Arora Vs State of Uttarakhand and Smt. Shilpi Arora
Uttarakhand High Court · (2011) 12 UK CK 0097
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts15 Dec 2011Allowed
Kamal Jora Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 12 UK CK 0091
Constitution of India, 1950 — Article 243Q , 243Q(1), 243UUttar Pradesh Municipal Corporation Act, 1959 — Section 243Q(2), 579, 580, 8AA
High Courts15 Dec 2011
Kashipur Beej Utpadak Avam Krai Vikrai Sahkari Samiti Ltd. Vs National Co-operative Development Corporation and others
Uttarakhand High Court · (2011) 12 UK CK 0080