High Courts15 Dec 2011Dismissed
Kailash Ram Vs State of Uttarakhand
Uttarakhand High Court · (2012) 1 NCC 754
Criminal Procedure Code, 1973 (CrPC) — Section 307, 313Dowry Prohibition Act, 1961 — Section 3Evidence Act, 1872 — Section 113B
COURT ARCHIVE
Uttarakhand High Court judgments, 2011
1,707 judgments · page 5 of 86
High Courts15 Dec 2011
Mohd. Faraz Khan Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 12 UK CK 0078
High Courts15 Dec 2011Allowed
Jasveer Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 392, 395, 412, 417, 420
High Courts15 Dec 2011Dismissed
Vishal Aggarwal Vs Smt Hemlata Agarwal, Nannu through his natural guardian mother Smt Hemlata Agarwal and Lucky through his natural guardian mother Smt Hemlata Agarwal
Uttarakhand High Court · (2011) 12 UK CK 0073
High Courts15 Dec 2011Allowed
Rizwan Ahsan and others Vs Usha Rani
Uttarakhand High Court · (2011) 12 UK CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 500
High Courts15 Dec 2011
Amar Singh Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 12 UK CK 0071
Penal Code, 1860 (IPC) — Section 307, 324, 504
High Courts15 Dec 2011
Pramod Kumar Baliyan Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 12 UK CK 0051
Employees Compensation Act, 1923 — Section 20(1)
High Courts15 Dec 2011Dismissed
Sunil Kumar Vs Inspector General of Prison and Another
Uttarakhand High Court · (2011) 12 UK CK 0041
High Courts14 Dec 2011
Suresh Chandra Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 12 UK CK 0132
High Courts14 Dec 2011Allowed
Smt. Neelam Gupta Vs State of Uttarakhand
Uttarakhand High Court · (2011) 12 UK CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504
High Courts14 Dec 2011Dismissed
Lalit Kumar Verma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 12 UK CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 498A
High Courts14 Dec 2011
Smt Alvina and Km. Piyush through her mother and natural guardian Smt Alvina Vs Nitin Singh
Uttarakhand High Court · (2011) 12 UK CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts14 Dec 2011Dismissed
Manoj Tyagi Vs Nitin Gupta
Uttarakhand High Court · (2011) 12 UK CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482
High Courts14 Dec 2011Dismissed
Laik Ahmad and Hasib Ahmad @ Bhura Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 12 UK CK 0127
Constitution of India, 1950 — Article 226Uttarakhand Protection of Cow Progency Act, 2007 — Section 11, 3, 5
High Courts14 Dec 2011Allowed
Sushil Tayal and another Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 12 UK CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138Penal Code, 1860 (IPC) — Section 406, 420, 468, 471
High Courts14 Dec 2011Dismissed
Manoj Tyagi Vs Sumit Singhal
Uttarakhand High Court · (2011) 12 UK CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482
High Courts14 Dec 2011
Anand Prakash Agarwal Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 1 UC 283
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Dec 2011Dismissed
Manoj Tyagi Vs Ashu Singhal
Uttarakhand High Court · (2011) 12 UK CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482
High Courts14 Dec 2011Dismissed
Smt Megha Upadhayay Vs Raghunandan Upadhayay, Nirdosh Kumar and Smt Taramani
Uttarakhand High Court · (2011) 12 UK CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Dec 2011Allowed
Aman Gupta Vs State of Uttarakhand and Pallavi Gupta
Uttarakhand High Court · (2011) 12 UK CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504