COURT ARCHIVE

Uttarakhand High Court judgments, 2012

737 judgments · page 3 of 37

High Courts03 Dec 2012Dismissed

State of Uttar Pradesh (Now State of Uttarakhand) Vs Anand Mani and Others

Uttarakhand High Court · (2013) 1 Crimes 112

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Evidence Act, 1872 — Section 113B, 32Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

High Courts03 Dec 2012Allowed

Commissioner of Income Tax Vs Dehradun Club Ltd.

Uttarakhand High Court · (2013) 258 CTR 443 : (2013) 212 TAXMAN 269

Income Tax Act, 1961 — Section 147, 2(24)

High Courts30 Nov 2012Dismissed

Pankaj Kumar Singh Vs State of Uttarakhand and Another

Uttarakhand High Court · (2012) 11 UK CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 407(2), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

High Courts29 Nov 2012Dismissed

Commissioner of Customs and Central Excise Vs Packing India P. Ltd.

Uttarakhand High Court · (2013) 19 GSTR 12

High Courts29 Nov 2012

Ravindra Prasad Vs State of Uttarakhand and Another

Uttarakhand High Court · (2012) 11 UK CK 0010

Prevention of Corruption Act, 1988 — Section 13(1)(3), 13(2)

High Courts27 Nov 2012Dismissed

Sarva Shri Rama Dairy Products Limited Vs Commissioner, Commercial Tax

Uttarakhand High Court · (2013) 58 VST 82

Uttar Pradesh Trade Tax Act, 1948 — Section 28A

High Courts27 Nov 2012Allowed

Raj Kumar Dabra Vs State of Uttarakhand

Uttarakhand High Court · AIR 2013 Utt 50

Limitation Act, 1963 — Section 5Stamp Act, 1899 — Section 33, 40

High Courts26 Nov 2012Dismissed

Commissioner of Income Tax, Dehradun Vs Enron Oil and Gas Expat Services Inc. Dehradun

Uttarakhand High Court · (2013) 213 TAXMAN 44

Income Tax Act, 1961 — Section 44AA, 44AB, 44BB

High Courts23 Nov 2012Allowed

Sardar Gurpreet Singh and Another Vs Additional District Judge/F.T.C. II and Others

Uttarakhand High Court · AIR 2013 Utt 42

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(b), 148, 149, 151Court Fees Act, 1870 — Section 6, 6(2), 6(3)

High Courts23 Nov 2012Dismissed

Director of Income Tax (International Taxation) Vs Maersk Company Ltd.

Uttarakhand High Court · (2013) 351 ITR 366

Income Tax Act, 1961 — Section 4, 5, 5(2), 6, 7

High Courts22 Nov 2012Allowed

Rajendra Kumar Vs State of Uttaranchal

Uttarakhand High Court · (2013) CriLJ 545

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 506, 506(II)

High Courts22 Nov 2012

Smt. Kusumlata @ Meghna Dwivedi and Vijan Veer Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2012) 11 UK CK 0012

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

High Courts20 Nov 2012Allowed

Mukhtyar Singh Vs Commissioner, Commercial Tax

Uttarakhand High Court · (2013) 62 VST 264

High Courts20 Nov 2012Dismissed

Smt. Angoori Devi and Others Vs Surendra Kumar Kukreti and Others

Uttarakhand High Court · (2012) 11 UK CK 0017

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 30 Rule 30Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 19, 21, 21(1)(a), 3(a)

High Courts20 Nov 2012Dismissed

Diamond Cement Vs State of Uttarakhand and Others

Uttarakhand High Court · (2013) 57 VST 261

Constitution of India, 1950 — Article 304Uttar Pradesh Trade Tax Act, 1948 — Section 5

High Courts20 Nov 2012Dismissed

Commissioner of Income Tax Vs J. Ray Mc. Dermott Middle East Inc.

Uttarakhand High Court · (2013) 212 TAXMAN 582

Income Tax Act, 1961 — Section 44BB, 5(2), 9(1)(i)

High Courts19 Nov 2012Allowed

Doon School, Dehradun and Another Vs Manohar Daniel

Uttarakhand High Court · AIR 2013 Utt 69

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Specific Relief Act, 1963 — Section 14, 41(e)

High Courts08 Nov 2012

Babli and others Vs State of Uttarakhand and another

Uttarakhand High Court · (2012) 11 UK CK 0022

High Courts08 Nov 2012

Sudheer Kumar Gupta Vs State of Uttarakhand and others

Uttarakhand High Court · (2012) 11 UK CK 0011

High Courts08 Nov 2012Allowed

Devendra Singh Rawat and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2013) LabIC 223