High Courts04 Jan 2012Dismissed
Rafat Araa Vs Kamar Mirja
Uttarakhand High Court · (2012) 1 NCC 305 : (2012) 2 UC 2270
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 2, 29
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 37 of 37
High Courts03 Jan 2012
Som and another Vs Samey Singh
Uttarakhand High Court · (2013) 1 UC 420
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 6A, Order 8 Rule 9
High Courts03 Jan 2012Dismissed
G.G. Bhatia and Others Vs Sunil Kumar and Another
Uttarakhand High Court · (2012) 01 UK CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 300Penal Code, 1860 (IPC) — Section 420
High Courts03 Jan 2012
Dharampal and another Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 2 NCC 56 : (2012) 1 UC 225
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 504, 506, 506(2)
High Courts03 Jan 2012Allowed
Sohan Singh and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2012) 01 UK CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts03 Jan 2012
J.P. Badoni Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 01 UK CK 0034
High Courts03 Jan 2012Dismissed
Rajkeeya Ayurved Avem Yunani Chikitsa Seva Sangh, Uttaranchal Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 01 UK CK 0033
Constitution of India, 1950 — Article 309Subordinate (Gazetted) Medical Service (Ayurveda and Unani) Rules 1964 — Rule 14, 16, 17, 18(1), 18(2)Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 10
High Courts03 Jan 2012
Jaipal Singh Vs Central Bureau of Investigation
Uttarakhand High Court · (2012) 1 NCC 465 : (2013) 1 UC 390
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 161
High Courts03 Jan 2012
Kali Charan Verma Vs Central Bureau of Investigation Dehradun
Uttarakhand High Court · (2012) 1 NCC 489
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 13D(1), 20, 4(1)
High Courts03 Jan 2012Dismissed
Israr and others Vs State of Uttarkahand and another
Uttarakhand High Court · (2012) CriLJ 1462 : (2012) 3 Crimes 505 : (2012) 2 NCC 78 : (2012) 1 UC 325
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 468, 482, 483Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 364, 452, 498A
High Courts03 Jan 2012Allowed
Farhat Computers Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 01 UK CK 0014
High Courts02 Jan 2012
State of Uttarakhand and others Vs Hukum Singh
Uttarakhand High Court · (2012) 2 UC 2167 : (2012) 1 UD 46
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 4K, 6N
High Courts02 Jan 2012Dismissed
Udhai Singh and another Vs State of Uttaranchal
Uttarakhand High Court · (2012) 01 UK CK 0044
High Courts02 Jan 2012
Sri Prem Preet Singh Vs State of U.P. and two Others
Uttarakhand High Court · (2013) 1 UC 470
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 4A
High Courts02 Jan 2012
Darshan Singh Vs State of Uttaranchal
Uttarakhand High Court · (2012) 1 NCC 806 : (2013) 1 UC 645
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts02 Jan 2012
Uttarakhand Power Corporation Ltd. and another Vs Ombudsman and others Executive Engineer Vs Consumer Grievances Redressal Forum and another
Uttarakhand High Court · AIR 2012 Utt 34 : (2012) ELR 403
Electricity Act, 2003 — Section 42(5), 42(6), 43, 46
High Courts02 Jan 2012Allowed
Surendra Singh and Others Vs A.D.J./1st Fast Track and Others
Uttarakhand High Court · AIR 2012 Utt 33 : (2012) 2 UC 2097
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 146