High Courts06 Feb 2012
Madan Mohan Joshi Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 02 UK CK 0013
General Clauses Act, 1897 — Section 10(1)
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 35 of 37
High Courts03 Feb 2012Dismissed
Babu Khan and 5 Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 1 NCC 409 : (2012) 2 UC 1053
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 308
High Courts31 Jan 2012
Kanta Prasad Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 2 UC 1023
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts31 Jan 2012Dismissed
V.P. Singh Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 01 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 193, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 15, 3(10)
High Courts20 Jan 2012
Sitab Singh (Deceased) Vs State of U.P. and two Others
Uttarakhand High Court · (2013) 1 UC 539
Constitution of India, 1950 — Article 31A(2)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11(1), 11(2), 8
High Courts20 Jan 2012Dismissed
Sri Hardev Lal Sharma Vs M/s. Sri Pateshwari Electricals and Associated Industries Pvt. Ltd. Co.
Uttarakhand High Court · (2012) 2 UC 1402
Contract Act, 1872 — Section 23Easements Act, 1882 — Section 52Specific Relief Act, 1963 — Section 30, 41
High Courts17 Jan 2012Dismissed
Hanivel Electrical Karamchari Union Sailakuin, Dehradun. Vs Labour Commissioner/Registrar Trade Unions Uttarakhand, Haldwani, Nainital and four others.
Uttarakhand High Court · (2012) 01 UK CK 0024
High Courts16 Jan 2012
Rajesh Jadli Vs M/s Sidhbali Motors
Uttarakhand High Court · (2012) 01 UK CK 0025
High Courts10 Jan 2012Allowed
Niharika Agarwal Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 01 UK CK 0050
High Courts10 Jan 2012
Som Dutt Sharma Vs State of Uttaranchal
Uttarakhand High Court · (2012) 1 DMC 816 : (2012) 1 NCC 568 : (2013) 1 UC 425
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 30, 304B, 304B(2), 498A
High Courts10 Jan 2012
Kailash Vs State of Uttarakhand
Uttarakhand High Court · (2012) 1 NCC 785
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Evidence Act, 1872 — Section 113B, 114, 60Penal Code, 1860 (IPC) — Section 304B
High Courts10 Jan 2012
Diwan Singh and others Vs State of Uttaranchal and another
Uttarakhand High Court · (2012) 01 UK CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts10 Jan 2012Allowed
Tehri Bandh Prabhavit Sangharsh Samiti and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 01 UK CK 0016
High Courts09 Jan 2012
Anil Singh and another Vs State of Uttaranchal
Uttarakhand High Court · (2012) 1 NCC 796 : (2013) 1 UC 640
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Jan 2012
Afzal and others Vs State of Uttaranchal
Uttarakhand High Court · (2012) 1 NCC 773
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1(4), 20, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
High Courts09 Jan 2012Dismissed
Pradeep Bhandari and others Vs Bharat Sanchar Nigam Limited and others
Uttarakhand High Court · (2012) 01 UK CK 0023
Administrative Tribunals Act, 1985 — Section 14(2)
High Courts09 Jan 2012Allowed
Union of India and others Vs Patanjali Bhartiya Ayurvigyan Avam Anusandhan Sansthan
Uttarakhand High Court · (2012) 01 UK CK 0022
Indian Medicine Central Council Act, 1970 — Section 13A, 13A(2), 13A(5)
High Courts09 Jan 2012
M/s India Glycols Limited Vs State of Uttarakhand and another
Uttarakhand High Court · (2013) 1 UC 622
Constitution of India, 1950 — Article 305Industries (Development and Regulation) Act, 1951 — Section 18GUttar Pradesh Excise Act, 1910 — Section 28
High Courts09 Jan 2012Dismissed
Yogendra Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 01 UK CK 0019
High Courts09 Jan 2012
Fakir Singh Vs State of Uttaranchal
Uttarakhand High Court · (2012) 01 UK CK 0010
Penal Code, 1860 (IPC) — Section 426, 427, 435