CourtKutchehry.com

COURT ARCHIVE

Uttarakhand High Court judgments, 2012

737 judgments · page 33 of 37

High Courts28 Feb 2012

Devi Dutt Kapri and another Vs Bahadur Singh Mahara and others

Uttarakhand High Court · (2012) 02 UK CK 0018

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Uttar Pradesh Subordinate Revenue Executive (Bhulekh Nirikshaks — Hill Pattis of Kumaun and Garhwal Divisions) Service Rules, 1983 — Rule 29Uttaranchal Government Servants Seniority Rules, 2002 — Rule 6
Read judgment
High Courts25 Feb 2012Dismissed

Swaroop Singh Vs State of Uttaranchal

Uttarakhand High Court · (2012) 2 UC 1342

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34
Read judgment
High Courts24 Feb 2012Dismissed

Lok Pal Singh Vs State of Uttarakhand

Uttarakhand High Court · (2012) 02 UK CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 41, 42, 44
Read judgment