High Courts17 Dec 2012Allowed
Jagdish Arya Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 657
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 313, 374Penal Code, 1860 (IPC) — Section 342, 376, 511
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 2 of 37
High Courts17 Dec 2012Allowed
Bhajan Singh Vs State of Uttaranchal
Uttarakhand High Court · (2013) CriLJ 897 : (2013) 1 NCC 300
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts17 Dec 2012
Bhuwan Bairagi and Another Vs State of U.P. (now Uttarakhand)
Uttarakhand High Court · (2013) 1 ACR 885
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 394, 395, 397, 411, 412
High Courts14 Dec 2012
Kishan Singh Alias Actor Vs State of Uttaranchal
Uttarakhand High Court · (2013) 1 NCC 307
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts14 Dec 2012Dismissed
State of Uttaranchal Vs Rajeev Failbus alias Bhaiyu
Uttarakhand High Court · (2013) CriLJ 620 : (2013) 1 NCC 304
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 309
High Courts14 Dec 2012
Iqbal Ahmad and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) LabIC 952
High Courts13 Dec 2012Dismissed
Raju Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 ACR 888
Criminal Procedure Code, 1973 (CrPC) — Section 313Oaths Act, 1969 — Section 4, 7Penal Code, 1860 (IPC) — Section 366, 376
High Courts12 Dec 2012
Rakesh Verma, Rajwati, Om Pal and Munnalal Verma Vs State of Uttarakhand and Smt. Sarita Verma
Uttarakhand High Court · (2012) 12 UK CK 0040
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 452, 498A, 504, 506
High Courts12 Dec 2012
Mukesh Vs State of Uttaranchal (Now State of Uttarakhand)
Uttarakhand High Court · (2013) CriLJ 630
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 307, 504, 506
High Courts11 Dec 2012
State Industrial Development Corporation of Uttaranchal Vs Mohammad Ibrahim and Others
Uttarakhand High Court · (2013) LabIC 506 : (2013) 2 LLJ 268
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Dec 2012Allowed
Satish Kumar Vs Branch Manager, S.B.I. and Another
Uttarakhand High Court · (2013) LabIC 532
High Courts07 Dec 2012
V.N. Singh Vs C.B.I. Dehradun
Uttarakhand High Court · (2013) 1 Crimes 72
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d), 13(2), 7
High Courts07 Dec 2012Dismissed
State of Uttarakhand Vs Trilok Chand
Uttarakhand High Court · (2013) 1 NCC 315
High Courts07 Dec 2012Dismissed
Sardar Lakhbir Singh and Another Vs Swargashram Trust
Uttarakhand High Court · AIR 2013 Utt 25
Transfer of Property Act, 1882 — Section 105
High Courts06 Dec 2012
Smt. Shashi Bala Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 12 UK CK 0039
High Courts06 Dec 2012Dismissed
Mohd. Tazim Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) CriLJ 1295
Criminal Procedure Code, 1973 (CrPC) — Section 452Forest Act, 1927 — Section 52
High Courts05 Dec 2012Dismissed
Usman Vs State of Uttaranchal
Uttarakhand High Court · (2013) CriLJ 443
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts04 Dec 2012
Vikram Singh Negi Vs District Magistrate, Chamoli and Another
Uttarakhand High Court · (2013) LabIC 324
Constitution of India, 1950 — Article 14
High Courts04 Dec 2012Allowed
Hema Rawat Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) CriLJ 636
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 193, 307, 420, 467
High Courts04 Dec 2012
Naresh Kumar Dhiman Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 1 NCC 193
Arms Act, 1959 — Section 18Penal Code, 1860 (IPC) — Section 120B, 195A, 406, 504, 506