High Courts04 Dec 2013Dismissed
Dharmendra and Another Vs Dhani Ram
Uttarakhand High Court · (2014) 84 ALLCC 871
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 2 of 24
High Courts04 Dec 2013
Director of Income Tax Vs Pride Foramer SAS
Uttarakhand High Court · (2014) 268 CTR 467 : (2014) 221 TAXMAN 305
High Courts03 Dec 2013Dismissed
Smt. Savita Popli Vs Mahindra and Mahindra Financial Services Limited
Uttarakhand High Court · (2014) 84 ALLCC 958
High Courts03 Dec 2013
Suresh Giri Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 84 ALLCC 960 : (2014) 103 ALR 447 : (2014) 123 RD 174
High Courts03 Dec 2013Dismissed
State of Uttarakhand Vs Jauly @ Gori and Another
Uttarakhand High Court · (2014) 84 ALLCC 965
High Courts03 Dec 2013Allowed
Harbansh Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 84 ALLCC 962
High Courts03 Dec 2013Dismissed
State of Uttarakhand Vs Sanjay and Others
Uttarakhand High Court · (2014) 84 ALLCC 869
High Courts02 Dec 2013Disposed Off
Bhim Dutt Pandey Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 4 EFLT 242
High Courts02 Dec 2013
Deshpal Singh Chauhan and Another Vs Sunil Kumar
Uttarakhand High Court · (2014) 84 ALLCC 956 : (2014) CriLJ 662
High Courts27 Nov 2013Dismissed
Anil Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 285
High Courts26 Nov 2013
Smt. Poonam and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 84 ALLCC 491 : (2014) 102 ALR 867
High Courts26 Nov 2013Allowed
Triveni Chandra Pandey Vs State of Uttarakhand
Uttarakhand High Court · (2014) LabIC 2268
High Courts26 Nov 2013Allowed
Bhagat Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 307
High Courts25 Nov 2013Dismissed
M/s. Sahara Industries and Others Vs State Bank of India
Uttarakhand High Court · AIR 2014 Utt 19 : (2014) 2 BC 669
High Courts25 Nov 2013
Diwan Singh Dhek and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 84 ALLCC 229
High Courts25 Nov 2013
Jai Veer Pundir Vs Smt. Shashi Pundir
Uttarakhand High Court · (2014) 84 ALLCC 234
High Courts25 Nov 2013
Anup Kumar Verma Vs Union of India and Others
Uttarakhand High Court · (2013) 11 UK CK 0002
High Courts20 Nov 2013Allowed
Shambhu Prasad Juyal Vs State Bank of India and Others
Uttarakhand High Court · (2014) 140 FLR 942
High Courts13 Nov 2013Dismissed
Chief General Manager, State Bank of India and two Others Vs Smt. Kavita Pandey
Uttarakhand High Court · (2014) LabIC 218