COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 24 of 24
High Courts01 Jan 2013Dismissed
State of Uttarakhand Vs Ashok Kumar Garg and Others
Uttarakhand High Court · (2013) CriLJ 4391 : (2014) 1 DMC 665
High Courts01 Jan 2013
Dr. Vikrant Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 UC 1350
High Courts01 Jan 2013
M/s. BST Textiles Mills Pvt. Ltd. and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 1 UC 413 : (2013) 1 UPLBEC 1
High Courts01 Jan 2013
Abhay Swarop Saxena Vs Chief Executive Officer, Uttarakhand Sugars, 53-B Subhash Road Dehradun Uttarakhand and another
Uttarakhand High Court · (2013) 01 UK CK 0010
High Courts01 Jan 2013
Deepak and Others Vs State of Uttaranchal (now State of Uttarakhand)
Uttarakhand High Court · (2013) CriLJ 2801
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 307, 323, 324, 34