High Courts04 Jan 2013
Balbeer Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 427 : (2013) 3 UC 2174
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 23 of 24
High Courts04 Jan 2013
Beer Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 444 : (2013) 3 UC 2182
High Courts04 Jan 2013
Anoop Semwal Vs Executive Engineer and Others
Uttarakhand High Court · (2013) 1 UC 77
High Courts04 Jan 2013
Kamal Kant Joshi Vs HMT Watches Ltd. and Another
Uttarakhand High Court · (2013) 1 UC 75
High Courts04 Jan 2013Dismissed
Amit Raj Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 NCC 459
High Courts04 Jan 2013
Vijay Kushwaha Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 01 UK CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 420
High Courts03 Jan 2013Allowed
Satyapal Aneja Vs Rajan Khanna
Uttarakhand High Court · (2014) 1 UC 403
High Courts03 Jan 2013Allowed
Harmod Singh and Others Vs Ram Sankar
Uttarakhand High Court · (2013) 1 UC 80 : (2013) 1 UC 332
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 182, 342Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 7
High Courts03 Jan 2013
Madan Pal and Others Vs State of Uttaranchal (Now State of Uttarakhand)
Uttarakhand High Court · (2013) CriLJ 2885
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 323, 324, 34, 504Probation of Offenders Act, 1958 — Section 4
High Courts02 Jan 2013Allowed
State of Uttaranchal Vs Jhandu
Uttarakhand High Court · (2013) CriLJ 1826 : (2014) 1 UC 136
Criminal Procedure Code, 1973 (CrPC) — Section 207, 307, 313, 378Penal Code, 1860 (IPC) — Section 307, 504
High Courts02 Jan 2013
State of Uttarakhand Vs Shoorbeer Lal
Uttarakhand High Court · (2014) 2 UC 906
High Courts02 Jan 2013
Ram Badal Verma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 1 UC 78
Uttaranchal Co-operative Societies Act, 2003 — Section 59
High Courts02 Jan 2013
Rajesh Pandey Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 1 UC 331
High Courts02 Jan 2013
State of Uttaranchal Vs Rajendra Singh and others Diler Singh Vs Sessions Judge and Others
Uttarakhand High Court · (2013) 1 UC 91
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Jan 2013
Mahant Krishna Giri and Chela Mahant Vikram Giri Vs Smt. Deepa Devi
Uttarakhand High Court · AIR 2013 Utt 93 : (2013) 3 UC 2222
High Courts02 Jan 2013
Rakesh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 UC 87
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34
High Courts02 Jan 2013
Mohan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 UC 82
Penal Code, 1860 (IPC) — Section 302, 394
High Courts02 Jan 2013
Poonam Jakhar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 1 UC 326
Constitution of India, 1950 — Article 14
High Courts02 Jan 2013
Shahrukh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 UC 328
Penal Code, 1860 (IPC) — Section 323, 376, 452, 504, 506
High Courts02 Jan 2013
Surendra Dutt Nautiyal Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 UC 329
Penal Code, 1860 (IPC) — Section 380, 381, 409