High Courts19 Feb 2013
State of Uttarakhand Vs Chief Judicial Magistrate
Uttarakhand High Court · (2014) 2 UC 896
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 22 of 24
High Courts12 Feb 2013
Ashwini @ Makhna Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 UC 469
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 377
High Courts06 Feb 2013
Satpal @ Satyapal Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 709
High Courts04 Feb 2013
Smt. Rajni and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 1 UC 463
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 316, 323, 452, 504, 506
High Courts03 Feb 2013
Pradeep Kashyap Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 UC 462
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 411, 420
High Courts24 Jan 2013
Roop Chandra Vs State of Uttarakhand
Uttarakhand High Court · (2013) 01 UK CK 0004
High Courts23 Jan 2013
R.P. Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2013) 01 UK CK 0041
High Courts23 Jan 2013
Laxmi Sugar Mills Co. Ltd. Vs State of Uttarakhand and others
Uttarakhand High Court · (2013) 01 UK CK 0007
High Courts22 Jan 2013
Abid Hussain Khan and others Vs Jaspal Singh and other
Uttarakhand High Court · (2013) 01 UK CK 0005
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)Companies Act, 1956 — Section 397, 398, 399
High Courts22 Jan 2013Dismissed
Pawan Kumar and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 457
High Courts19 Jan 2013
Smt. Prema Shah Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 653
High Courts18 Jan 2013
Uttam Sugar Mills Co. Ltd. Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 01 UK CK 0040
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3(b)
High Courts17 Jan 2013
Himanshu Pokhriyal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 01 UK CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)(c), 473Penal Code, 1860 (IPC) — Section 120B, 384, 385
High Courts15 Jan 2013
Dharampal Vs Smt. Prabha Rani Gupta
Uttarakhand High Court · (2013) 01 UK CK 0042
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts15 Jan 2013
The Food Corporation of India Vs The Additional District Judge
Uttarakhand High Court · (2014) 2 UC 919
High Courts14 Jan 2013
Pooja Sharma Vs The State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 651
High Courts10 Jan 2013
Dinesh Yadav Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 55 PTC 282
Copyright Act, 1957 — Section 15(2), 53A, 63Trade Marks Act, 1999 — Section 102, 103, 104, 105, 107
High Courts04 Jan 2013
Darban Singh Vs State of Uttaranchal
Uttarakhand High Court · (2013) CriLJ 2008 : (2013) 1 NCC 344 : (2014) 1 UC 511
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 307
High Courts04 Jan 2013
Harish Chandra Suyal Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 465
High Courts04 Jan 2013Dismissed
Prahlad Singh and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 NCC 463